High Courts05 Sept 1977
Nanda and Others Vs Risala and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 107
Limitation Act, 1908 — Section 142
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1977
272 judgments · page 6 of 14
High Courts02 Sept 1977
Ranbir Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 109 : (1978) 1 ILR (P&H) 44
High Courts31 Aug 1977
Harpal Singh and Others Vs The Union Territory of Chandigarh and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 68 : (1978) 36 FLR 149 : (1978) 1 ILR (P&H) 61
Constitution of India, 1950 — Article 14, 16Punjab Police Rules, 1934 — Rule 13.1, 13.1(1), 13.1(2), 13.5, 13.5(2)
High Courts29 Aug 1977
Smt. Pushpa Rani and another Vs Shri Satish Kumar
Punjab And Haryana At Chandigarh · (1977) 08 P&H CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Aug 1977Dismissed
Maharaj Parshad Payare Lal Vs Hindustan General Insurance Society Ltd. and Others
Punjab And Haryana At Chandigarh · (1978) ACJ 149
High Courts26 Aug 1977
Piara Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) CriLJ 771
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 148, 354, 452, 506
High Courts26 Aug 1977
Chhajju Ram Godara and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1978) CriLJ 608
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 430, 437
High Courts25 Aug 1977
Commissioner of Income Tax Vs Mohan Lal Kansal (3 Partners)
Punjab And Haryana At Chandigarh · (1977) 08 P&H CK 0029
Income Tax Act, 1961 — Section 154, 256(2)
High Courts25 Aug 1977Dismissed
Ghisa Ram Vs Sukhi Ram and others
Punjab And Haryana At Chandigarh · (1977) 08 P&H CK 0002
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 3
High Courts24 Aug 1977Dismissed
Narain Singh Vs Shri N.S. Cheema and others
Punjab And Haryana At Chandigarh · (1977) 08 P&H CK 0008
Punjab Gram Panchayat Act, 1952 — Section 13B
High Courts23 Aug 1977Dismissed
The State of Punjab Vs Sari Madho Ram Gupta
Punjab And Haryana At Chandigarh · (1977) 08 P&H CK 0033
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts23 Aug 1977Dismissed
Sumesh Chand etc. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 35 : (1978) 80 PLR 109
Criminal Procedure Code, 1973 (CrPC) — Section 207A, 207A(7), 209, 227, 397(2)Penal Code, 1860 (IPC) — Section 109, 120B, 306, 307, 323
High Courts23 Aug 1977Dismissed
Sumesh Chand etc. Vs State of Harayana
Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 35 : (1978) 80 PLR 109
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Aug 1977
Babu Ram and Another Vs Keshwa Chand Joshi
Punjab And Haryana At Chandigarh · (1977) 79 PLR 614
Guardians and Wards Act, 1890 — Section 17Hindu Minority and Guardianship Act, 1956 — Section 13, 6
High Courts22 Aug 1977Dismissed
Jagdish Chander Vs Rulia (died)
Punjab And Haryana At Chandigarh · (1977) 2 RCR(Rent) 451
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts22 Aug 1977
Commissioner of Income Tax Vs Surinder Singh
Punjab And Haryana At Chandigarh · (1977) 08 P&H CK 0030
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts19 Aug 1977Dismissed
Banta Singh Vs Mal Singh and others
Punjab And Haryana At Chandigarh · (1977) 08 P&H CK 0035
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Aug 1977
Surjit Kaur Vs Tirath Singh
Punjab And Haryana At Chandigarh · AIR 1978 P&H 112 : (1979) 81 PLR 732
Criminal Procedure Code, 1973 (CrPC) — Section 488Hindu Marriage Act, 1955 — Section 24
High Courts18 Aug 1977Allowed
Raja Ram Vs Smt. Sundari Devi
Punjab And Haryana At Chandigarh · (1977) 08 P&H CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 488
High Courts18 Aug 1977Allowed
Nawal Kishore Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 27 : (1978) 80 PLR 167 : (1977) 79 PLR 702
Constitution (Forty-Second Amendment) Act, 1976 — Section 58(4)