High Courts22 Sept 1977
Haryana State Vs Pusa Ram and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 171 : (1978) 1 ILR (P&H) 57 : (1977) 79 PLR 741
Motor Vehicles Act, 1939 — Section 110, 110, 110(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1977
272 judgments · page 5 of 14
High Courts21 Sept 1977
Kidar Nath Vs Swami Parshad and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 204
Specific Relief Act, 1963 — Section 39
High Courts20 Sept 1977
Commissioner of Income Tax Vs Indian Woollen Textile Mills P. Ltd.
Punjab And Haryana At Chandigarh · (1978) 112 ITR 441
Income Tax Act, 1961 — Section 256(2)
High Courts20 Sept 1977
Shiv Charan Singh and Others Vs Gram Panchayat Narike and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 207
High Courts20 Sept 1977Allowed
Roshan Lal and Sons Vs Deputy Excise and Taxation Commissioner (A) and Others
Punjab And Haryana At Chandigarh · (1978) 41 STC 217
Constitution of India, 1950 — Article 226, 265Punjab General Sales Tax Act, 1948 — Section 11, 2, 20, 3
High Courts15 Sept 1977
Surjit Kaur Vs Tarsem Singh
Punjab And Haryana At Chandigarh · AIR 1978 P&H 209 : (1977) 79 PLR 667
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3AHindu Marriage Act, 1955 — Section 23, 23(4), 28, 28(4)Limitation Act, 1963 — Section 5
High Courts14 Sept 1977Allowed
Laxmi Ginning and Oil Mills Vs The Deputy Excise and Taxation Commissioner (Appeals) and Others
Punjab And Haryana At Chandigarh · (1978) 41 STC 127
Constitution of India, 1950 — Article 226, 32Punjab General Sales Tax Act, 1948 — Section 10, 20, 21, 22
High Courts13 Sept 1977
Sant Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 244
Constitution of India, 1950 — Article 19(1)East Punjab Agricultural Pests, Diseases and Noxious Weeds Act, 1949 — Section 3, 5, 6, 6
High Courts13 Sept 1977
Gurbaksh Singh Sibia Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1978 P&H 1 : (1978) CriLJ 20 : (1978) 1 ILR (P&H) 109
Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 438, 497Penal Code, 1860 (IPC) — Section 120Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts12 Sept 1977Allowed
Gurbaksh Singh and others Vs The Land Acquisition Collector, Haryana
Punjab And Haryana At Chandigarh · (1977) 09 P&H CK 0026
Land Acquisition Act, 1894 — Section 18(3)
High Courts12 Sept 1977
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1977) PLJ 484 : (1984) RRR 329
High Courts12 Sept 1977
The State Vs Nanoo and others
Punjab And Haryana At Chandigarh · (1977) 09 P&H CK 0001
Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Sept 1977Dismissed
M/s United India Fire and General Ins. Company Vs Neel Kanth Sharma and others
Punjab And Haryana At Chandigarh · (1977) 09 P&H CK 0027
High Courts09 Sept 1977
Than Singh and Others Vs Nandu Kirpa Jat and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 94 : (1978) 1 ILR (P&H) 76
Transfer of Property Act, 1882 — Section 118, 54
High Courts09 Sept 1977Dismissed
Tara Singh Vs Mangal Singh and Others
Punjab And Haryana At Chandigarh · (1978) ACJ 53
Motor Vehicles Act, 1988 — Section 110
High Courts09 Sept 1977
Surjit Kaur Vs Zail Singh and others
Punjab And Haryana At Chandigarh · (1977) 09 P&H CK 0002
Punjab Laws Act, 1872 — Section 5
High Courts08 Sept 1977
Waryam Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) CriLJ 762 : (1978) 1 ILR (P&H) 85
Criminal Procedure Code, 1973 (CrPC) — Section 173, 193, 319, 482Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts08 Sept 1977Allowed
Dalip Singh Vs Smt. Mukand Kaur and others
Punjab And Haryana At Chandigarh · (1977) 09 P&H CK 0005
High Courts07 Sept 1977
Dilbag Singh Daleke Vs State of Punjab
Punjab And Haryana At Chandigarh · (1977) 09 P&H CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts07 Sept 1977
Jagjit Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) CriLJ 759
Criminal Procedure Code, 1973 (CrPC) — Section 167Penal Code, 1860 (IPC) — Section 109, 120B, 409