High Courts26 Dec 2007
Dharmendra Singh and Another Vs The Director of Higher Education and Others
Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0085
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 1 of 93
High Courts26 Dec 2007
Rahim Din and others Vs Faqir Mohammad
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Civil) 187
High Courts21 Dec 2007Dismissed
Ramesh Kumar Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 725
Central Reserve Police Force Act, 1949 — Section 11Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 398, 506
High Courts21 Dec 2007Dismissed
Bakshish Singh Vs Barinderjit Singh and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 689
High Courts21 Dec 2007Dismissed
Bakshi Ram Vs State Bank of Patiala and Others
Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0128
High Courts21 Dec 2007Dismissed
Jagir Singh Bhullar Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 150 PLR 446
Penal Code, 1860 (IPC) — Section 120B, 304, 419, 420, 465
High Courts21 Dec 2007Dismissed
Pritpal Singh, Retired Judge (since deceased) through his Legal Representatives Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2008) 150 PLR 439
Constitution of India, 1950 — Article 14, 16High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 15, 5
High Courts21 Dec 2007Dismissed
Sanjeev Kalra Vs State Bank of India and Another
Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0102
High Courts21 Dec 2007Dismissed
Dharambir Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 25
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 307, 323, 326, 34
High Courts21 Dec 2007Dismissed
Sudesh Kumar Gupta Vs State Bank of Patiala and Others
Punjab And Haryana At Chandigarh · (2008) 150 PLR 444
High Courts21 Dec 2007Dismissed
Gurcharan Narang Vs The State Bank of India and Others
Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0081
High Courts21 Dec 2007Dismissed
D.K. Angrish and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0072
High Courts21 Dec 2007Dismissed
Padmawati and Others Vs Kulwant Rai and Others
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 753 : (2008) 150 PLR 424 : (2008) 1 RCR(Civil) 605
Criminal Procedure Code, 1973 (CrPC) — Section 319Hindu Minority and Guardianship Act, 1956 — Section 12, 6, 8Specific Relief Act, 1963 — Section 16, 20
High Courts21 Dec 2007Dismissed
Ghanshyam Dass Vs State Bank of Patiala and Others
Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0070
High Courts21 Dec 2007Dismissed
Kashmiri Devi Vs Vikram Singh
Punjab And Haryana At Chandigarh · (2008) 2 PLR 788 : (2008) 2 RCR(Civil) 37
Motor Vehicles Act, 1988 — Section 140, 166
High Courts21 Dec 2007
Commissioner of Income Tax Vs Hero Cycles (P) Ltd.
Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0049
Income Tax Act, 1961 — Section 256(1)
High Courts21 Dec 2007Allowed
Union of India (UOI) and Others Vs Ashok Kumar and Another
Punjab And Haryana At Chandigarh · (2008) 149 PLR 507
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226, 323A
High Courts21 Dec 2007Dismissed
Smt. Gujri alias Bimla Vs Lillu alias Mohan Lal
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Rent) 113
High Courts21 Dec 2007Dismissed
Suraj Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 469
Constitution of India, 1950 — Article 226, 227
High Courts20 Dec 2007
Amarjit Singh Vs Hazoor Singh
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Civil) 144