High Courts17 May 1977
The State of Punjab Vs Ram Parkash
Punjab And Haryana At Chandigarh · (1978) CriLJ 601 : (1977) 2 ILR (P&H) 726
Criminal Procedure Code, 1973 (CrPC) — Section 100, 103Prevention of Food Adulteration Act, 1954 — Section 10
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1977
272 judgments · page 10 of 14
High Courts13 May 1977
Nachbatar Kaar and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1977) ACJ 425
Motor Vehicles Act, 1939 — Section 110CC
High Courts11 May 1977
Porritts and Spencer (Asia) Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1977) 40 STC 333
Punjab General Sales Tax Act, 1948 — Section 6
High Courts10 May 1977Dismissed
The Ludhiana Goods Transport Companies, Association, Ludhiana and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1977 P&H 357 : (1977) 40 STC 244
Constitution of India, 1950 — Article 304Punjab General Sales Tax Act, 1948 — Section 14BPunjab General Sales Tax Rules, 1949 — Rule 56A, 56B, 56C
High Courts10 May 1977Allowed
Market Committee Jaitu and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1977) 05 P&H CK 0004
Constitution of India, 1950 — Article 226
High Courts09 May 1977Allowed
Gurjant Singh and others Vs Shri Ranjodh Singh
Punjab And Haryana At Chandigarh · (1977) 05 P&H CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 May 1977
Mool Chand Chuni Lal Vs Manmohan Singh and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 35 : (1977) 2 ILR (P&H) 650 : (1977) 40 STC 238
Motor Vehicles Act, 1939 — Section 2Punjab General Sales Tax Act, 1948 — Section 14
High Courts05 May 1977Allowed
Harjinder Singh and others Vs The State of Punjab and another
Punjab And Haryana At Chandigarh · (1977) 05 P&H CK 0011
Land Acquisition Act, 1894 — Section 5(A)
High Courts04 May 1977
State Vs Angrez Singh etc.
Punjab And Haryana At Chandigarh · (1977) 05 P&H CK 0026
Penal Code, 1860 (IPC) — Section 302
High Courts04 May 1977Allowed
Ram Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 716 : (1977) 79 PLR 485
Constitution of India, 1950 — Article 226, 227Election to the Committees of Cooperative Societies (Haryana) Rules — Rule 1, 34, 34(1), 34(2), 34(3)
High Courts04 May 1977Allowed
Gurmit Singh and Another Vs Ajit Singh and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 381 : (1977) 2 ILR (P&H) 723
Fatal Accidents Act, 1855 — Section 1A
High Courts04 May 1977Allowed
Ram Singh Vs State of Haryana etc.
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 716 : (1977) 79 PLR 485
Constitution of India, 1950 — Article 226
High Courts03 May 1977
S. Teja Singh Vs Ram Lal and Others
Punjab And Haryana At Chandigarh · (1978) CriLJ 612 : (1977) 2 ILR (P&H) 72
Contempt of Courts Act, 1971 — Section 12Criminal Procedure Code, 1973 (CrPC) — Section 456Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24
High Courts03 May 1977Dismissed
Jia Lal Vs The Sub Divisional Magistrate and another
Punjab And Haryana At Chandigarh · (1977) 05 P&H CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts02 May 1977
Rajendar Pershad Bhardwaj Vs Shanti Devi
Punjab And Haryana At Chandigarh · AIR 1978 P&H 181
Hindu Marriage Act, 1955 — Section 12Marriage Laws (Amendment) Act, 1976 — Section 39
High Courts02 May 1977
The State of Haryana Vs Man Singh and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 27 : (1977) 79 PLR 510
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18, 20, 21, 22, 23
High Courts29 Apr 1977Dismissed
M/s. Little Sons and Company, Srinagar, Jammu and Kashmir State Vs Shri Amar Nath and others
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 605
Industrial Disputes Act, 1947 — Section 10(1)(c)
High Courts29 Apr 1977Dismissed
Little Sons and Company Vs Shri Amar Nath and Others
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 605
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 18, 2
High Courts29 Apr 1977
Sham Lal Vs The Union Territory etc.
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 617
Punjab New Capital (Periphery) Control Act, 1952 — Section 11, 11(1), 12(2), 3(1), 3(2)
High Courts29 Apr 1977Allowed
Sham Lal Vs The Union Territory Chandigarh and others
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 617
Punjab New Capital (Periphery) Control Act, 1952 — Section 6(1)