High Courts02 Dec 1977Allowed
Jagpal Singh and others Vs Jaggan and others
Punjab And Haryana At Chandigarh · (1977) 12 P&H CK 0015
Transfer of Property Act, 1882 — Section 58(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1977
272 judgments · page 2 of 14
High Courts29 Nov 1977
Sant Ram Panna Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1978) ILR (P&H) 203 : (1978) PLJ 31 : (1984) RRR 470
High Courts22 Nov 1977
Vinod Trading Co. and Others Vs Tola Ram and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 242
Constitution of India, 1950 — Article 225Provincial Insolvency Act, 1920 — Section 16, 7
High Courts21 Nov 1977
Commissioner of Income Tax Vs Dharam Pal Shanti Sarup
Punjab And Haryana At Chandigarh · (1978) 114 ITR 411
Income Tax Act, 1961 — Section 256(2)
High Courts18 Nov 1977Dismissed
Pehlad and others Vs Dalel Singh and others
Punjab And Haryana At Chandigarh · (1977) 11 P&H CK 0016
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts18 Nov 1977
D.M. Kaushik Vs Graduate Gas Service and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 213 : (1978) 1 ILR (P&H) 278
Civil Procedure Code, 1908 (CPC) — Section 9Court Fees Act, 1870 — Section 17
High Courts17 Nov 1977
Municipal Committee, Jullundur Vs Jagdish Kaur and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 195
Motor Vehicles Act, 1939 — Section 110
High Courts16 Nov 1977Allowed
Ishwar Dass Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1977) 11 P&H CK 0020
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)
High Courts15 Nov 1977Allowed
Ishwar Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 271
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 2(1), 7(1)
High Courts11 Nov 1977Dismissed
Onkar Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 239
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 209, 210, 229, 320, 320(3)Criminal Law (Amendment) Act, 1952 — Section 6
High Courts08 Nov 1977
Ugar Sain Vs State of Punjab etc.
Punjab And Haryana At Chandigarh · (1977) 11 P&H CK 0015
Punjab Development of Damaged Areas Act, 1951 — Section 2(d)
High Courts08 Nov 1977
Moti Lal Vs Secretary, Central Board of Direct Taxes and Another
Punjab And Haryana At Chandigarh · (1978) 113 ITR 461
High Courts08 Nov 1977
MOTILAL Vs SECRETARY, CENTRAL BOARD OF DIRECT TAXES, AND ANOTHER.
Punjab And Haryana At Chandigarh · (1978) 113 ITR 461
High Courts08 Nov 1977Dismissed
Ved Parkash Vs Puran Singh and others
Punjab And Haryana At Chandigarh · (1977) 11 P&H CK 0003
East Punjab Urban Rent Restriction Act, 1949 — Section 4
High Courts07 Nov 1977
Mrs. Sarita Mehta Vs Captain Arvind Kumar Mehta
Punjab And Haryana At Chandigarh · (1977) 11 P&H CK 0011
Hindu Marriage Act, 1955 — Section 10
High Courts07 Nov 1977Dismissed
Ranjit Singh Vs Krishan Kumar
Punjab And Haryana At Chandigarh · (1977) 11 P&H CK 0004
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6(2)
High Courts04 Nov 1977Dismissed
Vir Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1977) 11 P&H CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts04 Nov 1977Allowed
Kewal Sharma Vs Subhash Chander Anand
Punjab And Haryana At Chandigarh · (1978) 1 RCR(Rent) 274
East Punjab Urban Rent Restriction Act, 1949 — Section 15
High Courts01 Nov 1977
Jatinder Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) CriLJ 758
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Prevention of Food Adulteration Act, 1954 — Section 11, 16, 7
High Courts31 Oct 1977
Oberoi Motors and Another Vs The Union Territory Administration, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 294 : (1978) 1 ILR (P&H) 343
Constitution of India, 1950 — Article 228Essential Commodities Act, 1955 — Section 3, 3(1), 3(2), 5, 7