High Courts11 Dec 2006Allowed

Amarjit Kaur Vs Bhupinder Singh

Punjab And Haryana At Chandigarh · (2007) 3 CivCC 229 : (2007) 146 PLR 534 : (2007) 1 RCR(Civil) 834

Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13B, 23Penal Code, 1860 (IPC) — Section 406, 498A
High Courts11 Dec 2006Allowed

Sham Lal Vs Raj Kumar

Punjab And Haryana At Chandigarh · (2007) 1 CivCC 306 : (2007) 1 RCR(Civil) 568 : (2007) 1 RCR(Rent) 83

East Punjab Urban Rent Restriction Act, 1949 — Section 12, 13
High Courts08 Dec 2006Dismissed

Sat Pal Vs Om Parkash

Punjab And Haryana At Chandigarh · (2007) 2 CivCC 309 : (2007) 2 RCR(Civil) 131 : (2007) 1 RCR(Rent) 278

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13B, 13B(1), 13B(3), 19(2B)