High Courts06 Dec 2006

State of Punjab Vs Navjot Singh Sidhu and Another

Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 374

Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313, 321, 389(3)Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 323