High Courts05 Dec 2006
Arjan Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 817
Penal Code, 1860 (IPC) — Section 148, 149
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 6 of 117
High Courts04 Dec 2006
Chanan Singh Mehar Singh Vs Sham Lal Ramji Dass and another
Punjab And Haryana At Chandigarh · AIR 2006 P&H 34
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 48, 49, 50Transfer of Property Act, 1882 — Section 10, 17, 53A
High Courts04 Dec 2006
Ravish Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 10 VST 482
Haryana General Sales Tax Act, 1973 — Section 58
High Courts04 Dec 2006
Mt. Ishar Kaur Vs Harnam Singh
Punjab And Haryana At Chandigarh · (2006) 12 P&H CK 0086
Northern India Canal and Drainage Act, 1873 — Section 32
High Courts04 Dec 2006
Chanan Singh Mehar Singh Vs Sham Lal Ramji Dass and Another
Punjab And Haryana At Chandigarh · AIR 2006 P&H 34
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17, 48, 49, 50Transfer of Property (Amendment) Supplementary Act, 1929 — Section 10
High Courts04 Dec 2006Allowed
Netarpal Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 2 DMC 285 : (2007) 1 RCR(Criminal) 745
Criminal Procedure Code, 1973 (CrPC) — Section 319Juvenile Justice (Care and Protection of Children) (Amendment) Act, 2006 — Section 18
High Courts04 Dec 2006Allowed
Union of India (UOI) Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (2007) 146 PLR 842 : (2007) 3 RCR(Civil) 520
Central Excises and Salt Act, 1944 — Section 11Constitution of India, 1950 — Article 372Customs Act, 1962 — Section 120, 142
High Courts04 Dec 2006Dismissed
Rakesh Kumar Vs Chairman, Board of Ayurvedic and Unani System of Medicines and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 605 : (2007) 4 RCR(Civil) 367
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 25H
High Courts04 Dec 2006
Chajja Singh Vs Pritam Singh
Punjab And Haryana At Chandigarh · (2006) 12 P&H CK 0032
Evidence Act, 1872 — Section 115, 116, 117, 2, 64
High Courts02 Dec 2006
Mulkh Raj Vs Balwant Singh
Punjab And Haryana At Chandigarh · (2006) 12 P&H CK 0004
High Courts01 Dec 2006Dismissed
Commissioner of Income Tax Vs Hero Cycles P. Ltd.
Punjab And Haryana At Chandigarh · (2009) 311 ITR 349
High Courts01 Dec 2006
New India Assurance Company Ltd. Vs Harinder Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 700
High Courts01 Dec 2006
Pepsu Road Transport Corporation and another Vs Veena Sylvester and another
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 630
High Courts01 Dec 2006Allowed
Ravinder Kumar Vs Narinder Kumar and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 577 : (2007) 2 RCR(Civil) 1 : (2007) 103 RD 123
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts01 Dec 2006
Yogesh Vs Santosh and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 736
High Courts01 Dec 2006
Ram Chander and Others Vs Satyawan
Punjab And Haryana At Chandigarh · (2007) 1 ACC 868
High Courts01 Dec 2006
Sumer Chand Sudhir Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 5 VST 114
HARYANA VALUE ADDED TAX ACT, 2003 — Section 55, 9
High Courts01 Dec 2006
United India Insurance Company Ltd. Vs Anil Kumar and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 691
High Courts30 Nov 2006Dismissed
Charan Pal Singh Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2008) 307 ITR 132
Income Tax Act, 1961 — Section 127
High Courts30 Nov 2006Allowed
Reshma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 50
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15