High Courts22 Nov 2006Allowed

Rani Vs Kaushalya Devi and Others

Punjab And Haryana At Chandigarh · (2007) 146 PLR 644 : (2007) 2 RCR(Civil) 695 : (2007) 1 RCR(Rent) 425

East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts22 Nov 2006Dismissed

Vijay Kumar Vs State (U.T.)

Punjab And Haryana At Chandigarh · (2007) CriLJ 704

Criminal Procedure Code, 1973 (CrPC) — Section 173Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 34, 361, 363, 366, 376