High Courts30 Nov 2006
Ved Pal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 365 : (2007) 2 RCR(Civil) 211
Haryana Civil Services (Assured Career Progression) Rules, 1998 — Rule 5, 5(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 7 of 117
High Courts30 Nov 2006Dismissed
National Insurance Company Limited Vs Ram Chander and Another
Punjab And Haryana At Chandigarh · (2008) ACJ 866 : (2007) 145 PLR 318 : (2007) 2 RCR(Civil) 51
Motor Vehicles Act, 1988 — Section 147
High Courts30 Nov 2006Dismissed
Maharaja Agarsain Institute of Medical Research and Education Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 614
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts30 Nov 2006Allowed
National Insurance Company Limited Vs Phool Singh and Another
Punjab And Haryana At Chandigarh · (2008) ACJ 58 : (2007) 145 PLR 305 : (2007) 2 RCR(Civil) 288
Motor Vehicles Act, 1988 — Section 147
High Courts29 Nov 2006Allowed
Shital Fibres Limited and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 225 ELT 406 : (2007) 2 RCR(Civil) 7 : (2007) 5 VST 354
Punjab Value Added Tax Act, 2005 — Section 16, 51, 8
High Courts29 Nov 2006Dismissed
Food Corporation of India Vs Ram Lubhaya
Punjab And Haryana At Chandigarh · (2007) 147 PLR 153 : (2007) 2 RCR(Civil) 479
Arbitration Act, 1940 — Section 16, 18, 19, 20, 21Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Nov 2006
Ved Parkash and others Vs Bhagirath Parshad and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 794 : (2007) 1 RCR(Civil) 521
High Courts29 Nov 2006Dismissed
Harbhej Singh and Others Vs Smt. Gurbachan Kaur and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 2432 : (2007) 146 PLR 750 : (2007) 2 RCR(Civil) 190
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts29 Nov 2006
Nand Lal and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 616 : (2007) 3 RCR(Civil) 303
Land Acquisition Act, 1894 — Section 13, 18, 4, 6
High Courts29 Nov 2006Dismissed
Sanjiv Kumar Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 808
Penal Code, 1860 (IPC) — Section 202, 217
High Courts29 Nov 2006Allowed
Makin Paper Mills Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 207 : (2007) 5 VST 363
Punjab Value Added Tax Act, 2005 — Section 51
High Courts29 Nov 2006Allowed
Gurmej Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 24
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Nov 2006Allowed
M/s. Lochen Kheti Sewa Centre, Behrampur Bet Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 22
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Nov 2006Allowed
M/s. Punjab Beej Bhandar Bela and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 998
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Nov 2006
Karamjit Kaur and others Vs Kulbir Singh and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 769 : (2007) 1 RCR(Civil) 426
High Courts28 Nov 2006Dismissed
Dalip Singh Vs Rajbala
Punjab And Haryana At Chandigarh · (2007) 2 DMC 273
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts28 Nov 2006Dismissed
Commissioner of C. Ex. Vs Sambhav Processors Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2007) 207 ELT 511 : (2007) 5 STR 81
High Courts27 Nov 2006
Commissioner of Income Tax Vs Swaraj Mazda Ltd.
Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0155
Income Tax Act, 1961 — Section 143, 143(1)(a), 143(1A), 143(3), 154
High Courts27 Nov 2006
Manju Devi Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0133
Penal Code, 1860 (IPC) — Section 120B, 376
High Courts27 Nov 2006Dismissed
M/s. Larsen and Toubro Ltd. Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 706
Constitution of India, 1950 — Article 226, 227