High Courts14 Dec 2006
New India Assurance Company Limited Vs Raj Rani and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 755
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 3 of 117
High Courts14 Dec 2006Dismissed
Haryana Vidyut Parsaran Nigam and Others Vs Amar Nath
Punjab And Haryana At Chandigarh · (2007) 146 PLR 744 : (2007) 2 RCR(Civil) 31
High Courts14 Dec 2006
United India Insurance Company Limited Vs Sheela Devi and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 599
Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 163A, 166
High Courts14 Dec 2006
Oriental Insurance Co. Ltd. Vs Gurdhian Singh and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 741
High Courts14 Dec 2006
In Re: Oswal Agro Furane Ltd. (In Liquidation)
Punjab And Haryana At Chandigarh · (2008) 82 SCL 44
COMPANIES ACT, 1956 — Section 529A, 530, 555Industrial Disputes Act, 1947 — Section 2
High Courts14 Dec 2006
Kailash Wati and others Vs Union of India and others
Punjab And Haryana At Chandigarh · (2008) 1 LLR 187 : (2007) 2 RCR(Civil) 29
High Courts13 Dec 2006
State and Others Vs Subhash Chand and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 746 : (2008) ACJ 2584 : (2007) 4 RCR(Civil) 190
Motor Vehicles Act, 1988 — Section 157
High Courts13 Dec 2006
Prem Lata Dhingra and Others Vs Punjab Roadways and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 526
High Courts13 Dec 2006
Siri Kishan and another Vs Surja and others
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 188
High Courts13 Dec 2006
Rajesh Kumar & Anr. Vs Gurnam Kaur & Ors.
Punjab And Haryana At Chandigarh · (2007) 2 PLR 38 : (2007) 1 RCR(Civil) 814
High Courts13 Dec 2006Dismissed
Parvesh Kumari Vs Harjinder Singh and Others
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 193 : (2007) 146 PLR 672 : (2007) 2 RCR(Civil) 28
Limitation Act, 1963 — Section 5
High Courts13 Dec 2006
Lalita Devi and Others Vs Bhola @ Birbal and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 725 : (2008) ACJ 100
Motor Vehicles Act, 1988 — Section 166
High Courts13 Dec 2006Allowed
Daler Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 19 CriminalCC 579 : (2007) 1 RCR(Criminal) 316
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 389, 432, 433, 434Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2, 25, 27, 27A
High Courts13 Dec 2006Dismissed
Municipal Committee Vs Satwinder Singh
Punjab And Haryana At Chandigarh · (2007) 146 PLR 682 : (2007) 2 RCR(Civil) 156
Punjab Municipal Act, 1911 — Section 47
High Courts13 Dec 2006
Commissioner of Income Tax Vs S. Hoshnak Singh (Huf)
Punjab And Haryana At Chandigarh · (2007) 212 CTR 423
Income Tax Act, 1961 — Section 2, 45, 48
High Courts12 Dec 2006Dismissed
Fathudhinga Rice Mills Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 307 ITR 343
Income Tax Act, 1961 — Section 260A
High Courts12 Dec 2006
Om Prakash Vs Savita Rani and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 243
High Courts12 Dec 2006
Kirpal Exports Vs Director of Revenue Intelligence
Punjab And Haryana At Chandigarh · (2007) 208 ELT 501 : (2007) 5 STR 249
Customs Act, 1962 — Section 104, 135, 27, 27A
High Courts12 Dec 2006
State Co-operative Spinning Mills Federation Vs Shakti Traders Cotton and Oil Merchants and others
Punjab And Haryana At Chandigarh · (2007) 2 LLR 685 : (2007) 2 PLR 46 : (2007) 1 RCR(Civil) 825
High Courts12 Dec 2006Dismissed
Commissioner of Income Tax Vs Punjab Tractors Ltd.
Punjab And Haryana At Chandigarh · (2007) 162 TAXMAN 424
Income Tax Act, 1961 — Section 260A, 80HHC