High Courts11 Feb 1987
Shiam Lal Sunder Lal and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1987) 66 STC 37
Constitution of India, 1950 — Article 366Punjab General Sales Tax Act, 1948 — Section 4B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 42 of 48
High Courts11 Feb 1987Allowed
Lekh Ram Vs Hari Singh
Punjab And Haryana At Chandigarh · (1987) 02 P&H CK 0069
High Courts11 Feb 1987Allowed
Lekh Ram (deceased) and Others Vs Hart Singh
Punjab And Haryana At Chandigarh · (1987) 02 P&H CK 0004
High Courts09 Feb 1987Allowed
Hari Singh (Deceased) Represented By His Lrs. Vs Gurmej Kaur and Others
Punjab And Haryana At Chandigarh · (1987) 02 P&H CK 0092
Specific Relief Act, 1963 — Section 19(b)
High Courts09 Feb 1987Allowed
Naurata Ram Vs Bagga Singh (Deceased) Through His Legal Representatives
Punjab And Haryana At Chandigarh · (1987) 02 P&H CK 0090
East Punjab Urban Rent Restriction Act, 1949 — Section 2(f)
High Courts09 Feb 1987
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 129 : (1987) 1 RCR(Criminal) 475
High Courts09 Feb 1987
Jit Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 603 : (1987) 2 RCR(Criminal) 51
High Courts09 Feb 1987
Sukhjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 630 : (1987) 1 RCR(Criminal) 352
High Courts09 Feb 1987Allowed
Shera Vs Asha Ram
Punjab And Haryana At Chandigarh · (1987) 02 P&H CK 0048
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts09 Feb 1987
Assa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 131 : (1987) 1 RCR(Criminal) 437
High Courts09 Feb 1987
Surjeet Singh Vs Kartar Singh and Another
Punjab And Haryana At Chandigarh · AIR 1988 P&H 53
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33Specific Relief Act, 1963 — Section 16
High Courts07 Feb 1987
Satpal and ors. Vs Financial Commissioner and ors.
Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 786 : (1987) PLJ 129 : (1987) RRR 173
High Courts06 Feb 1987
Gurcharan Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 688 : (1989) 1 CurLJ 164 : (1987) 2 RCR(Criminal) 328
High Courts06 Feb 1987
Naaz Theatre Vs Municipal Corporation of Jullundur and Others
Punjab And Haryana At Chandigarh · (1987) 168 ITR 329 : (1987) 2 RCR(Rent) 133
Punjab Municipal Corporation Act, 1976 — Section 93
High Courts06 Feb 1987Allowed
Savitri Devi and Others Vs Shri Bijender Singh and Others
Punjab And Haryana At Chandigarh · (1987) 02 P&H CK 0011
Motor Vehicles Act, 1988 — Section 110A
High Courts06 Feb 1987Allowed
Oswal Vanaspati and Allied Industries and Another Vs Tahasildar and Another
Punjab And Haryana At Chandigarh · (1994) 3 LLJ 917
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts06 Feb 1987Dismissed
Raj Kumar and Others Vs Mohinder Pal Gupta and Another
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 496
High Courts05 Feb 1987Dismissed
Chanan Singh Vs The Deputy Director Of Enforcement and Another
Punjab And Haryana At Chandigarh · (1987) 14 ECC 117
Foreign Exchange Regulation Act, 1973 — Section 14, 8
High Courts05 Feb 1987Dismissed
Shri B.D. Thapar Vs Shri Pal Singh
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 671
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts05 Feb 1987Dismissed
Wazir Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (1987) 02 P&H CK 0007
Civil Procedure Code, 1908 (CPC) — Section 115