High Courts14 Jan 1987
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0063
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 47 of 48
High Courts14 Jan 1987
Amar Nath Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 61 : (1987) 1 RCR(Criminal) 257
High Courts14 Jan 1987
Rajinder Singh alias Inder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 277 : (1989) 1 RCR(Criminal) 222
High Courts13 Jan 1987
Surjit Singh Vs Joginder Kaur
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0086
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Hindu Marriage Act, 1955 — Section 13(1), 13B, 13B(2)
High Courts13 Jan 1987Allowed
Amar Pal and Another Vs Anand Swaroop and Others
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 344
East Punjab Urban Rent Restriction Act, 1949 — Section 2(g)
High Courts13 Jan 1987
Anil Kumar Jain & ors. Vs State of Punjab & anr.
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 71 : (1988) 2 RCR(Criminal) 577
High Courts13 Jan 1987
State of Punjab Vs Kesari Chand and Another
Punjab And Haryana At Chandigarh · AIR 1987 P&H 216 : (1987) 2 ILR (P&H) 127
Companies Act, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 468(2)Penal Code, 1860 (IPC) — Section 408
High Courts13 Jan 1987Allowed
Court on its Own Motion Vs Sh. M.S. Sanghi, Advocate, Narnaul
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 20
Contempt of Courts Act, 1971 — Section 2(c)(i)
High Courts12 Jan 1987Allowed
Ram Kumar Vs Kartar Singh
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0089
High Courts12 Jan 1987
Zile Singh Vs Piare
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0081
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts12 Jan 1987
Madan Lal Vs Krishan Lal
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 77 : (1987) 1 RCR(Criminal) 288
High Courts12 Jan 1987
Sohan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 743 : (1987) 1 RCR(Criminal) 316
High Courts12 Jan 1987Dismissed
Risaldar Surjit Singh Vs T.N. Sood
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 519
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts11 Jan 1987
State of Punjab Vs Kesari Chand and another
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 471 : AIR 1987 P&H 216 : (1987) CrLJ 549 : (1987) 1 CurLJ 755 : (1987) 2 ILR (P&H) 127 : (1987) 1 PLR 259 : (1987) 1 RCR(Criminal) 297
High Courts09 Jan 1987Dismissed
Tarsem Kumar and Another Vs Charanji Lal and Another
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 236
High Courts09 Jan 1987
Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 237
High Courts09 Jan 1987
Bhagat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 113 : (1988) 1 RCR(Criminal) 1
High Courts09 Jan 1987
Suraj Parkash Vs Mohinder Pal Sharma
Punjab And Haryana At Chandigarh · AIR 1988 P&H 218
Hindu Marriage Act, 1955 — Section 10, 13, 21
High Courts09 Jan 1987Allowed
Amarjit Singh Vs Pritam Singh
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 502
High Courts09 Jan 1987Dismissed
Sh. Harbans Singh Vs Sh. Harbhajan Singh and Another
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0017
Civil Procedure Code, 1908 (CPC) — Section 151, 47