High Courts02 Nov 1987
Sohan Lal Jain, Prop.M/s Lakshmi Synthetics Vs Sun Flag Textiles Limited
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 160 : (1988) 1 RCR(Criminal) 157
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 8 of 48
High Courts02 Nov 1987Dismissed
Romesh Kumar Vs Atma Devi and Another
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 633
High Courts30 Oct 1987Dismissed
Hakam Singh (Deceased) Vs Banta Singh and Others
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0073
Specific Relief Act, 1877 — Section 6
High Courts30 Oct 1987
Jagtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 167
High Courts29 Oct 1987
Jagdish Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) CriLJ 1048 : (1988) 2 RCR(Criminal) 225
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 302, 306, 498A
High Courts29 Oct 1987
Gurcharan Singh alias Gurbachan Singh Bajwa and ors. Vs Harvinder Kaur
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 151
High Courts29 Oct 1987
Prem Singh Vs Raj Rani and Others
Punjab And Haryana At Chandigarh · (1988) 2 ACC 303
Penal Code, 1860 (IPC) — Section 304A
High Courts27 Oct 1987
Pavitar Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1988) CriLJ 1052 : (1988) 1 RCR(Criminal) 111
Criminal Procedure Code, 1973 (CrPC) — Section 432, 433, 433APenal Code, 1860 (IPC) — Section 302
High Courts27 Oct 1987
Anil Sethi and anr. Vs State of U.T.Chandigarh and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 134
High Courts27 Oct 1987
Bishamber alias Cheeni Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 105
High Courts26 Oct 1987
Ravi Kumar Mehra Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1988) 67 CTR 162 : (1988) 172 ITR 108
Income Tax Act, 1961 — Section 80C(2)
High Courts26 Oct 1987
Chand Singh (deceased) represented by his legal heirs Tej Kaur and others Vs Pritam Singh and others
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 551 : (1988) 1 ILR (P&H) 394 : (1988) PLJ 185 : (1988) 1 RRR 129
High Courts26 Oct 1987
Balwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 122
High Courts26 Oct 1987
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 406
High Courts26 Oct 1987Dismissed
Kum Kum Puri Vs Ashwani Kumar Tangri
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0004
Hindu Marriage Act, 1955 — Section 9
High Courts21 Oct 1987
Balkishan and anr. Vs Khazana Ram and anr.
Punjab And Haryana At Chandigarh · (1987) CrLJ 1601 : (1987) 2 RCR(Criminal) 606
High Courts20 Oct 1987Dismissed
Jangir Singh and Others Vs Kheta Singh
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0071
High Courts20 Oct 1987
Bimal Kaur Khalsa Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 95 : (1988) 1 ILR (P&H) 13 : (1987) 2 RCR(Criminal) 531
Civil Procedure Code, 1908 (CPC) — Section 151Terrorist and Disruptive Activities (Prevention) Act, 1985 — Section 13(2), 13(3), 16, 17, 3(2)Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 10, 11(2), 16, 19, 20
High Courts19 Oct 1987
Piara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 166 : (1988) 1 RCR(Criminal) 127
High Courts19 Oct 1987
Sampuran Singh Vs Balbir Kaur
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 140