High Courts19 Oct 1987
State of Punjab Vs The Scheduled Caste Co-operative Land Owning Society Ltd.
Punjab And Haryana At Chandigarh · AIR 1988 P&H 192
Civil Procedure Code, 1908 (CPC) — Section 34Land Acquisition Act, 1894 — Section 18, 23(1, 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 9 of 48
High Courts18 Oct 1987Dismissed
Union of India Vs Subash Chander and Others
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 703
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(4)
High Courts18 Oct 1987
Madan Lal Katyal Vs Deputy Commissioner Karnal
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 82 : (1988) PLJ 46 : (1988) 1 RRR 585
High Courts16 Oct 1987Allowed
Jangir Singh Vs Gurdit Singh and Others
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0075
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts16 Oct 1987
Som Parkash Mehta and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 384 : (1988) 1 RCR(Criminal) 160
High Courts16 Oct 1987Dismissed
The Municipal Committee (Now Municipal Corporation) Jalandhar Vs Mohan Singh and another
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0022
Punjab Municipal Act, 1911 — Section 173
High Courts16 Oct 1987Dismissed
Lekh Ram Vs Jhandu
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0013
High Courts15 Oct 1987Allowed
Rameshwar Nath Vs Rannit Singh and others
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0068
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts14 Oct 1987
Rishi Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 615 : (1988) 1 RCR(Criminal) 115
High Courts13 Oct 1987
Mehtab Singh Vs Tilak Raj Arora and Another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 12 : (1988) 1 RCR(Rent) 159
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1(4), Order 9 Rule 9, 11East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts13 Oct 1987Dismissed
Hakam Singh and Others Vs Nachaattar Singh and Another
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0016
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts13 Oct 1987Dismissed
Raj Pal Vs Smt. Sukhbir
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0015
Hindu Marriage Act, 1955 — Section 13
High Courts13 Oct 1987Dismissed
Amarjit Kaur Vs Babu Singh
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0009
Hindu Marriage Act, 1955 — Section 13
High Courts12 Oct 1987
Board of the Nawan Mission, America Vs Union of India and Another
Punjab And Haryana At Chandigarh · AIR 1988 P&H 247
Civil Procedure Code, 1908 (CPC) — Section 151, 152Land Acquisition Act, 1894 — Section 23(2), 28, 8Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 7
High Courts12 Oct 1987
Ram Avtar Vs Gram Panchayat village Niyamatpur
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 54 : (1988) PLJ 184 : (1988) 1 RRR 223
High Courts12 Oct 1987
State of Punjab Vs Gurmeet Singh
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 102
High Courts12 Oct 1987Allowed
Matu Ram and Others Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · AIR 1989 P&H 95
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Land Acquisition Act, 1894 — Section 23(2), 28, 30(2)
High Courts12 Oct 1987
Maya Devi and others Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 42 : (1988) PLJ 189 : (1988) 1 RRR 69
High Courts12 Oct 1987Allowed
Siri Niwas and others through Shri Ganpat Rai Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0023
Land Acquisition Act, 1894 — Section 18
High Courts12 Oct 1987Dismissed
Smt. Meena Choudhary Vs Satya Narain Kanwar
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0007
Hindu Marriage Act, 1955 — Section 13