High Courts12 Oct 1987Allowed
M/s India Woollen Textile Mills (P) Ltd. Vs Pepsu Road Transport Corporation, Patiala
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0005
Civil Procedure Code, 1908 (CPC) — Section 99
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 10 of 48
High Courts09 Oct 1987
Kulbir Chand Vs District Magistrate and Another
Punjab And Haryana At Chandigarh · (1988) CriLJ 1418
Constitution of India, 1950 — Article 22National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 148, 149, 323, 436, 452
High Courts09 Oct 1987Allowed
Bhawesh Dhankar Vs Commissioner, Central Schools, New Delhi and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 38
Constitution of India, 1950 — Article 14, 15, 226
High Courts09 Oct 1987
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 611 : (1988) 1 CurLJ 289 : (1988) 1 RCR(Criminal) 273
High Courts09 Oct 1987
Surinder Kumar Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 15
High Courts09 Oct 1987
Hukam Chand and Others Vs Haryana State
Punjab And Haryana At Chandigarh · AIR 1989 P&H 27
Land Acquisition Act, 1894 — Section 23, 23(1A), 51A
High Courts09 Oct 1987Allowed
Punjab State Electricity Board, Patiala Vs M/s J.K. Cable Industries, Jammu
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0017
Arbitration Act, 1940 — Section 33
High Courts09 Oct 1987Dismissed
Niranjan Singh Vs Union of India (UOI) and others
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0003
High Courts08 Oct 1987Dismissed
Shrimati Chander Kiran Vs Ram Rattan
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 404
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts08 Oct 1987
Ravinder Manku Vs The Punjab University, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 196
High Courts08 Oct 1987
Isher Singh Vs Badan Singh alias Battan Singh and ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 84 : (1988) PLJ 26 : (1988) 2 RRR 262 : (1988) 1 RRR 251
High Courts08 Oct 1987
Raj Dulari Vs Superintending Engineer, P.S.E.B. and Another
Punjab And Haryana At Chandigarh · (1988) 2 ACC 32 : (1989) ACJ 129 : (1989) 2 LLJ 132
Employees Compensation Act, 1923 — Section 3, 4A
High Courts08 Oct 1987Dismissed
Beg Raj and Another Vs Chetan Singh and Others
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0014
High Courts08 Oct 1987
Smt. Shakuntla Vs Rajbir
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0011
Hindu Marriage Act, 1955 — Section 13
High Courts08 Oct 1987
Mrs. Kiran Jyoti Vs Shri Kulbushan Kumar Rishi
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0010
Hindu Marriage Act, 1955 — Section 13
High Courts08 Oct 1987Dismissed
Arjan Singh Vs Kanhiya Lal
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 156 : (1988) 1 RCR(Rent) 337
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts08 Oct 1987
Pardeep Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 CCJ 587 : (2004) 3 CCR 571 : (2004) 2 RCR(Criminal) 146 : (1988) 1 RCR(Criminal) 409
High Courts06 Oct 1987
New India Assurance Co. Ltd. Vs Kishan Dei and Others
Punjab And Haryana At Chandigarh · (1988) 2 ACC 122
Limitation Act, 1963 — Section 5
High Courts06 Oct 1987
Mange Ram and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 410
High Courts06 Oct 1987
Partap Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 643 : (1988) 1 RCR(Criminal) 153