High Courts28 Sept 1987
Gurdeep Singh Vs Tehal Singh
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 182 : (1987) 2 RCR(Criminal) 443
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 12 of 48
High Courts28 Sept 1987
Dial Singh Vs Inspector General of Prisons and Others
Punjab And Haryana At Chandigarh · (1988) CriLJ 661
Lunacy Act, 1912 — Section 3(5)
High Courts28 Sept 1987
Ninder Singh Vs The Gram Panchayat, Village Bhuller and Others
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0007
High Courts25 Sept 1987Allowed
Shri Dev Raj Vs Harcharan Singh
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 576
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts25 Sept 1987
Arjan Singh and Others Vs Mitter Paul Khanna and Company and Others
Punjab And Haryana At Chandigarh · (1988) 2 ACC 514 : (1989) ACJ 487
High Courts25 Sept 1987
Pritam Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 195
High Courts25 Sept 1987
Sunil Kohli Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 395 : (1988) PLJ 154 : (1988) 1 RRR 547
High Courts25 Sept 1987
Bhola Parshad Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 536 : (1988) 1 RCR(Criminal) 129
High Courts25 Sept 1987
Jaggar Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0041
High Courts25 Sept 1987
Gurdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 510
High Courts25 Sept 1987Dismissed
Dharam Chand Thappar Vs Vijay Kumar Jain
Punjab And Haryana At Chandigarh · (1990) 1 DMC 600
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts25 Sept 1987
Maghar Mal and Sons Vs The National Fertilizers Ltd.
Punjab And Haryana At Chandigarh · AIR 1988 P&H 202 : (1988) 2 RCR(Rent) 272
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9, Order 22 Rule 9(2), Order 41 Rule 1, Order 43 Rule 1
High Courts25 Sept 1987
Jodh Singh Vs Chandi Ram
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 170 : (1988) 1 RCR(Criminal) 380
High Courts24 Sept 1987Dismissed
Smt. Hardial Kaur Vs Pokhar Singh (deceased) Represented by his Legal Representatives and Others
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0104
Civil Procedure Code, 1908 (CPC) — Section 47(3)
High Courts24 Sept 1987Dismissed
Shri Sat Pal Singh Vs Shri Rameshwar Singh Proprietor of M/S Capital Photo Studio
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 276
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(4)
High Courts24 Sept 1987Dismissed
Smt. Santosh Kumari Vs Rajesh Kumar
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0082
Hindu Marriage Act, 1955 — Section 9
High Courts24 Sept 1987
Rajinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 703
High Courts24 Sept 1987
Bhajan Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 108
High Courts23 Sept 1987Dismissed
Arun Dev Sharma Vs Sunita Kumari
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0101
Hindu Marriage Act, 1955 — Section 13
High Courts23 Sept 1987
Tarlok Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 600