High Courts23 Sept 1987
Ajmer Singh Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 535 : (1987) RRR 557
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 13 of 48
High Courts23 Sept 1987Dismissed
Amrik Singh Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0023
Hindu Marriage Act, 1955 — Section 9
High Courts23 Sept 1987Dismissed
Janki Dass Vs Smt. Shanti
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0018
Hindu Marriage Act, 1955 — Section 9
High Courts22 Sept 1987Dismissed
State of Punjab and Another Vs Smt. Parmodh Bala
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0105
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts22 Sept 1987Allowed
Raj Mal Vs Smt. Bhagti and Others
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0096
High Courts22 Sept 1987
Kaushalaya Devi and Another Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (1988) 2 ACC 500 : (1988) ACJ 917 : (1988) 93 PLR 136
High Courts22 Sept 1987
Dalip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 522 : (1988) 1 RCR(Criminal) 123
High Courts22 Sept 1987Dismissed
Smt. Raj Bala Vs Gajinder Singh and Others
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0011
Hindu Marriage Act, 1955 — Section 23
High Courts21 Sept 1987Dismissed
Smt. Amarjit Kaur Vs Lt. General Amar Singh
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 5
East Punjab Urban Rent Restriction Act, 1949 — Section 15(3)
High Courts21 Sept 1987Allowed
Court on its Own Motion Vs Shri Harnek Singh Sara, Deputy Superintendent of Police
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 51
High Courts21 Sept 1987
Kartar Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 107
High Courts21 Sept 1987Allowed
D.N. Kejriwal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 171
Punjab Urban Estates (Sales of Sites) Rules, 1965 — Rule 14
High Courts21 Sept 1987Dismissed
Jai Lal Vs Kishore Kumar
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 111
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(4)
High Courts21 Sept 1987Dismissed
Amar Chand Vs Sardar Arjan Singh
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0014
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(4)
High Courts18 Sept 1987
Om Parkash Bhatia and Another Vs Jagir Singh and Others
Punjab And Haryana At Chandigarh · (1988) 2 ACC 59 : (1989) ACJ 68
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts17 Sept 1987Dismissed
Hawa Singh Vs Santosh Alias Guddo
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0094
Hindu Marriage Act, 1955 — Section 13
High Courts17 Sept 1987
Baldev Singh and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 251
Administration of Evacuee Property Act, 1950 — Section 11, 46, 7A, 8(2), 9(2)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 19(2)
High Courts17 Sept 1987
Rajinder Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 533 : (1988) 1 RCR(Criminal) 239
High Courts17 Sept 1987Dismissed
Daljit Kaur Vs Gurbax Singh
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0015
Hindu Marriage Act, 1955 — Section 9
High Courts17 Sept 1987
Smart Advertising Co. (P.) Ltd. (In Liquidation) Vs Ramesh K. Nanchahal and Another
Punjab And Haryana At Chandigarh · (1989) 65 CompCas 92
Companies Act, 1956 — Section 543