High Courts10 Sept 1987Allowed
Raj Kumar Vs Girdharilal
Punjab And Haryana At Chandigarh · AIR 1989 P&H 45 : (1988) 1 CivCC 164 : (1988) CivCC 164
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 35, 35A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 15 of 48
High Courts10 Sept 1987
Subhash Kumar Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1988) 2 ACC 6
High Courts09 Sept 1987Allowed
Bimla Devi Aggarwal Vs Ganda Singh and others
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0102
High Courts09 Sept 1987Allowed
Bimla Devi Aggarwal Vs Ganda Singh and Others
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0090
High Courts09 Sept 1987
Balkar Singh @ Kari Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 4 : (1987) 2 RCR(Criminal) 504 : (1988) 1 RCR(Criminal) 671
High Courts09 Sept 1987
Balbir Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 658
High Courts09 Sept 1987
Dalip Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 318
High Courts09 Sept 1987
Lila Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 28
High Courts09 Sept 1987
Kiran Dev Vs Chet Kaur
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 19
High Courts09 Sept 1987Allowed
Darshan Singh Vs Smt. Swaran Kaur
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0013
Hindu Marriage Act, 1955 — Section 13
High Courts08 Sept 1987Dismissed
Dr. Suraj Parkash Vs Mohinder Pal Sharma
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0095
Hindu Marriage Act, 1955 — Section 27
High Courts08 Sept 1987
Sulinder Singh Vs Didar Singh and Another
Punjab And Haryana At Chandigarh · (1988) 1 ACC 64 : (1988) ACJ 369
High Courts08 Sept 1987Dismissed
The State of Punjab Vs Surja Ram and others
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0089
Land Acquisition Act, 1894 — Section 4
High Courts08 Sept 1987Dismissed
Smt. Chand Bai and Other Vs Pahlad Rai and Another
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0081
High Courts08 Sept 1987
Anita Rani and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1988) ACJ 439 : AIR 1988 P&H 141
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 5Fatal Accidents Act, 1855 — Section 1A, 2, 3
High Courts08 Sept 1987
1. SMT. SUDARSH AHLUWALIA AND OTHERS. 2. SMT. ANJIV AHLUWALIA AND OTHERS Vs Z. S. KLAR, Income Tax OFFICER.
Punjab And Haryana At Chandigarh · (1988) 169 ITR 610
Income Tax Act, 1961 — Section 276C
High Courts08 Sept 1987
Smt. Sudarsh Ahluwalia and Others and Smt. Anjiv Ahluwalia and Others Vs Z.S. Klar, Income Tax Officer
Punjab And Haryana At Chandigarh · (1987) 169 ITR 610
Income Tax Act, 1961 — Section 276C, 278B
High Courts08 Sept 1987Allowed
Balram Singh Vs Smt. Sukhwant Kaur
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0019
Penal Code, 1860 (IPC) — Section 494
High Courts08 Sept 1987
Puran Devi Vs Z.S. Klar, Income Tax Officer
Punjab And Haryana At Chandigarh · (1988) 169 ITR 608 : (1987) 2 RCR(Criminal) 447
Income Tax Act, 1961 — Section 276C, 278B
High Courts07 Sept 1987Allowed
Gurkirpal Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0106
Land Acquisition Act, 1894 — Section 4