High Courts07 Sept 1987Allowed
Chanchal Singh Vs Rattan Kaur (deceased) through L.R's Charan Singh and Others
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0083
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 16 of 48
High Courts07 Sept 1987
Mawa Singh and ors. Vs Darbara Singh and ors.
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1177 : (1987) 2 RCR(Criminal) 364
High Courts07 Sept 1987
Banarsi Dass Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 584
High Courts07 Sept 1987
Jarnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 48
High Courts07 Sept 1987
Gopal Singh Vs Jamiatpura Dheru Co-operative Joint Farming Society Ltd.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 300 : (1988) PLJ 23 : (1988) 1 RRR 533
High Courts07 Sept 1987Allowed
Chanchal Singh Vs Rattan Kaur (Deceased) Through Her Legal Heirs Charan Singh and Others
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Sept 1987
Lajpat Rai Vs Karnail Singh and Others
Punjab And Haryana At Chandigarh · (1988) 1 ACC 37
High Courts03 Sept 1987
Kanji Vs Chohal Singh and Another
Punjab And Haryana At Chandigarh · (1988) 2 ACC 386 : (1988) 93 PLR 147
High Courts01 Sept 1987Allowed
Raja Ram and others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 429
Penal Code, 1860 (IPC) — Section 34
High Courts01 Sept 1987
Harinder Kaur Chandok Vs The Punjab School Education Board
Punjab And Haryana At Chandigarh · AIR 1988 P&H 244
Constitution of India, 1950 — Article 226
High Courts01 Sept 1987Allowed
Mala Chawla Vs Guru Nanak Dev University, Amritsar
Punjab And Haryana At Chandigarh · AIR 1989 P&H 40
Constitution of India, 1950 — Article 14, 16
High Courts01 Sept 1987
Balraj Singh Vs Mahan Singh
Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 633 : (1987) PLJ 51 : (1987) RRR 27
High Courts01 Sept 1987
Haryana Financial Corporation Vs Haryana Gorva Steel Re-rolling Mills and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 162
State Financial Corporations Act, 1951 — Section 31(1), 32(8)
High Courts01 Sept 1987
Sis Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 280
High Courts01 Sept 1987Dismissed
Shri Sahib Dayal Vs Food Corporation of India, Gurdev Nagar, Ludhiana and Others
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0006
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts31 Aug 1987Dismissed
Lt. Col. Om Adhar and Another Vs Bhushan Kumar and Others
Punjab And Haryana At Chandigarh · (1989) ACJ 508
High Courts31 Aug 1987Dismissed
Lieut. Col. Om Adhar Vs Shri Bhushan Kumar and Others
Punjab And Haryana At Chandigarh · (1989) ACJ 508
High Courts31 Aug 1987
Mahipal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 679 : (1987) 2 RCR(Criminal) 634
High Courts31 Aug 1987
Gurbax Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 186 : (1987) PLJ 609 : (1987) 2 PLR 494 : (1988) 1 RRR 54
High Courts31 Aug 1987
Tejinder Singh Gujral Vs Inderjit Singh and Another
Punjab And Haryana At Chandigarh · (1988) 1 ACC 115 : (1988) ACJ 407 : AIR 1988 P&H 164
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Motor Vehicles Act, 1939 — Section 110A