High Courts21 Aug 1987
Pawan Kumar Vs Chanchal Kumari
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1083 : (1987) CCC 310 : (1987) CivCC 310 : (1987) 2 RCR(Criminal) 454
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 18 of 48
High Courts21 Aug 1987
Chand Singh Vs Harnam Kaur alias Middo and State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1191 : (1987) 2 RCR(Criminal) 448
High Courts20 Aug 1987Allowed
Punjab State Cooperative Supply and Marketing Federation Ltd. (Markfed) Vs Malkiat Singh and Others
Punjab And Haryana At Chandigarh · (1988) ACJ 553
Motor Vehicles Act, 1939 — Section 110, 2(18), 95, 95(1)
High Courts20 Aug 1987Dismissed
Krishan Lal Vs Smt. Kamlesh Rani
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0100
Hindu Marriage Act, 1955 — Section 25
High Courts20 Aug 1987
Duni Chand and others Vs Nagina Singh
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 88 : (1988) 1 ILR (P&H) 66 : (1987) PLJ 598 : (1988) 1 RRR 198
High Courts20 Aug 1987
N.K.Sharma and ors. Vs S.P.E./C.B.I.Chandigarh and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 110
High Courts20 Aug 1987
Malkiat Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 561 : (1987) RRR 546
High Courts19 Aug 1987Dismissed
Durgesh Aggarwal and Another Vs Duni Chand and Others
Punjab And Haryana At Chandigarh · (1988) ACJ 267
High Courts19 Aug 1987
Maninder Kaur and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1988) 1 ACC 141 : (1988) ACJ 348
High Courts19 Aug 1987Allowed
R.P. Jagga Vs Sadhu Ram and Co.
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0085
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3
High Courts19 Aug 1987
Parveen Khanna and ors. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 704
High Courts19 Aug 1987
Shiv Charan Lal Aggarwal and ors. Vs Haryana Urban Development Authority, Chandigarh and anr..
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 87 : (1988) 1 ILR (P&H) 124 : (1987) PLJ 601 : (1988) 1 RRR 347
High Courts19 Aug 1987
Puran Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0051
High Courts19 Aug 1987Allowed
Buta Ram Vs Balwant Singh
Punjab And Haryana At Chandigarh · AIR 1989 P&H 17 : (1988) CivCC 132 : (1988) 1 CivCC 132 : (1987) 2 RCR(Rent) 460
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts19 Aug 1987Allowed
Bhawat Singh Vs Sarbjit Singh
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0027
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts19 Aug 1987Dismissed
Des Raj Ex Municipal Commissioner, Bhargo Camp, Jullundur City Vs Punjab Government Though The Secretary To Government, Punjab Rehabilitation Department, Chandigarh and Others
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0021
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts19 Aug 1987
Veena Saluja Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1988 P&H 206
Constitution of India, 1950 — Article 226, 227
High Courts18 Aug 1987
Faqir Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1988) CriLJ 474 : (1988) 1 RCR(Criminal) 558
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts18 Aug 1987
Khem Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1195 : (1987) 2 RCR(Criminal) 446
High Courts18 Aug 1987
State of Punjab Vs Bohar Singh
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 5 : (1988) 1 RCR(Criminal) 154