High Courts18 Aug 1987
Darshan Singh Vs Maninder Kaur
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1084 : (1987) 2 RCR(Criminal) 405
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 19 of 48
High Courts18 Aug 1987Allowed
M/s Brij Lal Ram Richhpal, Rewari, Thorugh Its Partner Rajinder Parshad, Gur Bazar, Rewari Vs The Chief Administrator, The Haryana Agricultural Marketing Board, Panchkula and Another
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0018
Agricultural Produce Markets General Rules, 1982 — Rule 31(13)
High Courts18 Aug 1987Allowed
Kapil Dev Gupta Vs Ram Kishan
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 473
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts18 Aug 1987
Surjit Singh Sood, Advocate Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 314
High Courts17 Aug 1987Allowed
Kala Alias Ashok Kumar and another Vs Dharam Pal and another
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0111
High Courts17 Aug 1987Dismissed
Smt. Surasti Devi and Another Vs Smt. Shanti Devi and Others
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0108
High Courts17 Aug 1987Allowed
Kala alias Ashok Kumar and Another Vs Dharampal and Another
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0102
High Courts17 Aug 1987Dismissed
Sadhi and Another Vs Atma Singh and Others
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 555
Evidence Act, 1872 — Section 76, 78(6), 86Independence Act, 1947 — Section 9
High Courts17 Aug 1987
Kirpal Kaur Vs Surinder Singh and Others
Punjab And Haryana At Chandigarh · (1987) 2 ACC 469 : (1988) ACJ 212
High Courts17 Aug 1987
Umed Singh Vs Rajpati and anr.
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 432
High Courts17 Aug 1987
Harbans Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 408
High Courts17 Aug 1987
Sadhi and another Vs Atma Singh and others
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 555 : (1987) 2 RCR(Rent) 400
Evidence Act, 1872 — Section 78(6)
High Courts17 Aug 1987Dismissed
Smt. Surasti Devi and another Vs Smt. Shanti Devi and others
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0012
High Courts14 Aug 1987Dismissed
Mohan Lal Vs Jai Bhagwan
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Rent) 636
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(4)
High Courts14 Aug 1987
Punjab Wakf Board Vs Kishan Chand
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 350 : (1988) PLJ 102 : (1988) 1 PLR 702 : (1988) 1 RRR 518
High Courts14 Aug 1987Dismissed
Pujnab Wakf Board Vs Kishan Chand
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0017
Waqf Act, 1954 — Section 22
High Courts14 Aug 1987Dismissed
Nirmala Rani Vs Lachaman Dass
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0014
Hindu Marriage Act, 1955 — Section 9
High Courts14 Aug 1987
Ami Lal and others Vs Indraj and another
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 64 : (1987) PLJ 599 : (1987) 2 PLR 542 : (1988) 1 RRR 59
High Courts13 Aug 1987
Roshan Lal Vs State of Panjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 14 : (1987) 2 RCR(Criminal) 468
High Courts13 Aug 1987
Balwant Singh Vs State of Punjab .
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1081 : (1987) 2 RCR(Criminal) 350