High Courts07 Aug 1987
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 599
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 21 of 48
High Courts06 Aug 1987Allowed
Ramesh Kumar Vs Rameswar Dass
Punjab And Haryana At Chandigarh · (1988) CivCC 143 : (1987) 2 RCR(Rent) 515
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19, Order 5 Rule 19A, Order 9 Rule 13East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(1), 15(2)
High Courts06 Aug 1987Allowed
Dharam Pal Vs Malkiat Singh Gill
Punjab And Haryana At Chandigarh · (1988) CivCC 104 : (1988) 1 RCR(Rent) 104
Delhi Rent Control Act, 1958 — Section 25B(4), 25B(5)East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18A, 18A(3), 18A(4), 18A(5)
High Courts06 Aug 1987
Devi Dayal and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1987) 65 CTR 326 : (1988) 170 ITR 667
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 271(1), 277, 278, 279Penal Code, 1860 (IPC) — Section 191, 193, 34
High Courts06 Aug 1987
D.N. Bhasin and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1987) 66 CTR 55 : (1988) 171 ITR 7
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148, 276C, 277
High Courts06 Aug 1987Allowed
Sunder Sham Kapoor and Others Vs Hon'ble Chief Justice and Haryana High Court and Others
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 534
Constitution of India, 1950 — Article 226, 227, 229, 231, 309General Clauses Act, 1897 — Section 5High Court Establishment (Appointment and Conditions of Service) Rules — Rule 26, 27, 34
High Courts06 Aug 1987
Tikam Dass (deceased) represented by his legal heirs Ram Parkash Vs Gram Panchayat of Village Jhumian Wali
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 283 : (1988) PLJ 20 : (1988) 1 RRR 81
High Courts05 Aug 1987Allowed
Gurdial Batra Vs Raj Kumar Jain
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Rent) 455
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts05 Aug 1987
Jagir Singh and ors. Vs Mohar Singh and ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 306 : (1988) 1 ILR (P&H) 168 : (1987) PLJ 629 : (1989) 1 RRR 225 : (1988) 1 RRR 349
High Courts05 Aug 1987
Pooran Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 138
High Courts05 Aug 1987
Vijay Kumar Vs Bachnu and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 27 : (1987) 2 PLR 527 : (1987) 2 RCR(Criminal) 398
High Courts05 Aug 1987
Jai Singh Vs Nand Lal and anr.
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 381
High Courts05 Aug 1987
Nirmal Singh and ors. Vs Siri Ram
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 1197 : (1987) 2 RCR(Criminal) 351
High Courts05 Aug 1987Allowed
Punjab Small Industries and Export Corporation Ltd., Chandigarh Vs Sardul Singh and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 21 : (1988) CivCC 289 : (1988) 1 CivCC 289 : (1988) 1 ILR (P&H) 500
Arbitration Act, 1940 — Section 17, 25, 39Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Aug 1987
Kapoor Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) CriLJ 636 : (1988) 1 ILR (P&H) 496 : (1987) 2 RCR(Criminal) 383
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482Penal Code, 1860 (IPC) — Section 148, 149, 201, 302, 307
High Courts04 Aug 1987
Amrik Singh Vs Commissioner of Wealth Tax
Punjab And Haryana At Chandigarh · (1988) 67 CTR 83 : (1988) 170 ITR 656 : (1987) 35 TAXMAN 266
Wealth Tax Act, 1957 — Section 18(1), 18(2A)
High Courts04 Aug 1987
Bhim Sen Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 45 : (1987) 2 CurLJ 581 : (1987) 2 RCR(Criminal) 471
High Courts04 Aug 1987
Puran Singh and anr. Vs Superintending Canal Officer and ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 170 : (1987) PLJ 628 : (1988) 1 RRR 541
High Courts04 Aug 1987
Shakti Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1103 : (1988) 1 RCR(Criminal) 279
High Courts03 Aug 1987Dismissed
New India Assurance Company Ltd. Vs Smt. Chandrawati and Others
Punjab And Haryana At Chandigarh · (1989) 65 CompCas 489