High Courts28 Jul 1987
Satya Davi Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 406
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 23 of 48
High Courts28 Jul 1987
Rur Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) PLJ 580 : (1989) 1 RRR 99
High Courts28 Jul 1987
New India Assurance Co. Ltd. Vs Baldev Raj and Others
Punjab And Haryana At Chandigarh · (1988) 2 ACC 27 : (1989) 66 CompCas 444 : (1988) 93 PLR 408
High Courts28 Jul 1987
Gram Panchayat, Mehngrowal Vs Auditya Ram and Another
Punjab And Haryana At Chandigarh · AIR 1988 P&H 145
High Courts27 Jul 1987Allowed
Smt. Parkash Kaur Vs Bikramjit Singh
Punjab And Haryana At Chandigarh · AIR 1989 P&H 46
Hindu Marriage Act, 1955 — Section 13B
High Courts27 Jul 1987
Bijender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 07 P&H CK 0065
High Courts27 Jul 1987
Baldev Singh @Ranjit Singh @ Billu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 39
High Courts27 Jul 1987
Rajpal Singh and ors. Vs Sub Divisional Officer (Civil), Jagadhri and ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 114 : (1987) PLJ 564 : (1988) 1 RRR 542
High Courts27 Jul 1987
J.M.P. Manufacturing Company Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1987) 13 ECC 342 : (1987) 13 ECR 497 : (1987) 31 ELT 365
Constitution of India, 1950 — Article 226
High Courts25 Jul 1987Dismissed
Municipal Corporation of Ludhiana Vs Sargodha Iron and Hardware Store
Punjab And Haryana At Chandigarh · (1987) 07 P&H CK 0007
Punjab Municipal Act, 1911 — Section 173(2)
High Courts24 Jul 1987
Arjan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 44
High Courts24 Jul 1987
Shehnaj through her next friend Smt.Hajran Vs Abdul Rehman
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 32
High Courts24 Jul 1987
Chandu Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1101 : (1987) 2 AICLR 757 : (1987) 2 PLR 517 : (1987) 2 RCR(Criminal) 367
High Courts24 Jul 1987Allowed
Sukhdev Singh and Another Vs Santosh Singh and Another
Punjab And Haryana At Chandigarh · (1987) 07 P&H CK 0014
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A, Order 5 Rule 19A(1), Order 5 Rule 20, Order 5 Rule 20(2), Order 9 Rule 13
High Courts24 Jul 1987
Shri Jalpa Parahad Aggarwal Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 427
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Jul 1987
Sant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) ACJ 595 : (1988) 1 RCR(Criminal) 164
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts23 Jul 1987
Satbir Singh Vs Balwant Singh and Others
Punjab And Haryana At Chandigarh · (1987) 2 ACC 321 : (1987) ACJ 1096
Motor Vehicles Act, 1988 — Section 92A
High Courts23 Jul 1987
Mangal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 31
High Courts23 Jul 1987
Joginder Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 450
High Courts23 Jul 1987
State of Punjab and Others Vs Anita Madan and Another
Punjab And Haryana At Chandigarh · AIR 1988 P&H 233