High Courts05 Jun 1987

Lakhmi Chand Vs Sarla Devi

Punjab And Haryana At Chandigarh · AIR 1988 P&H 146 : (1988) 1 ILR (P&H) 486

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 6(1)