High Courts28 May 1987
Kuldip Singh Wadala Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 663 : (1987) 2 CurLJ 368 : (1987) 2 RCR(Criminal) 253
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 27 of 48
High Courts28 May 1987
Swaran Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 443 : (1987) 2 RCR(Criminal) 237
High Courts28 May 1987
Court of Judicial Magistrate Ist Class, Sunam Vs Nanak Chand Nagpal & ors.
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 313
High Courts28 May 1987Dismissed
Ish Kumar Vs Smt. Surinder Alias Geeta
Punjab And Haryana At Chandigarh · (1987) 05 P&H CK 0006
Hindu Marriage Act, 1955 — Section 13
High Courts27 May 1987Dismissed
Amritsar Rayon and Silk Mills Ltd. Vs Amin Chand Sajdeh
Punjab And Haryana At Chandigarh · (1988) 64 CompCas 762 : (1988) 1 ILR (P&H) 444
Companies Act, 1956 — Section 299, 299(1), 299(2), 299(3), 299(4)
High Courts27 May 1987
Mahavir Singh Vs Gian Parkash Khurana and anr.
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 583 : (1986) 1 ILR (P&H) 449 : (1987) 2 PLR 287 : (1987) 2 RCR(Criminal) 219
High Courts27 May 1987
Rajinder Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 236
High Courts27 May 1987
Rang Rao Singh and ors. Vs Gobind Ram and ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 281 : (1988) PLJ 13 : (1987) RRR 472
High Courts27 May 1987
Labh Singh Vs Sunehri Devi and Others
Punjab And Haryana At Chandigarh · (1987) 2 ACC 282 : (1988) ACJ 170 : AIR 1988 P&H 149 : (1989) 65 CompCas 273
Motor Vehicles Act, 1939 — Section 103, 103A, 110A, 29A, 31
High Courts26 May 1987
Jagir Singh Vs Jhanda Singh and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 467 : (1987) RRR 458
High Courts26 May 1987
Gurmit @ Lal Miti Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 586
High Courts26 May 1987
Rohtash Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) CriLJ 1423
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16
High Courts22 May 1987
Harcharan Kaur Vs Nachhattar Singh
Punjab And Haryana At Chandigarh · AIR 1988 P&H 27 : (1987) CivCC 305 : (1987) 1 CivCC 305
Hindu Marriage Act, 1955 — Section 13
High Courts22 May 1987
Rohtas Singh Vs Haryana State Board of Technical Education, Chandigarh and Another
Punjab And Haryana At Chandigarh · AIR 1988 P&H 90
Constitution of India, 1950 — Article 226
High Courts22 May 1987
Ramesh Naru and ors. Vs Gulshan Rai Malik and ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 195 : (1987) PLJ 472 : (1989) 1 RRR 38
High Courts22 May 1987Allowed
Hakam singh Vs Union territory
Punjab And Haryana At Chandigarh · (1989) 22 ECC 315 : (1988) 1 ILR (P&H) 432 : (1988) 2 RCR(Criminal) 20
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 360Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 26, 27, 3, 32
High Courts22 May 1987
Hakam Singh Vs Union Territory
Punjab And Haryana At Chandigarh · (1988) CriLJ 528
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 360Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 26, 27, 3, 32
High Courts22 May 1987
Roshan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) CriLJ 1075 : (1988) 1 ILR (P&H) 440 : (1987) 2 RCR(Criminal) 111
Criminal Procedure Code, 1973 (CrPC) — Section 262, 263, 264, 265, 313Prevention of Food Adulteration Act, 1954 — Section 16, 16A
High Courts21 May 1987
Bhajan Lal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 172
Constitution of India, 1950 — Article 217, 226, 227
High Courts21 May 1987
Alagiri Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 264