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Punjab And Haryana At Chandigarh judgments, 1987

949 judgments · page 26 of 48

High Courts05 Jun 1987

J.K. Dhir Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1988 P&H 1 : (1987) 2 ILR (P&H) 206

Business of the Government of Punjab (Amendment) Rules, 1985 — Rule 18, 28, 28(1), 4, 8Business of the Government of Punjab Rules, 1983 — Rule 13, 4, 6, 6(2)Commissions of Inquiry Act, 1952 — Section 3
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High Courts05 Jun 1987Allowed

Jawahar Lal Vs Mangu Ram

Punjab And Haryana At Chandigarh · (1988) CivCC 54 : (1988) 1 ILR (P&H) 483 : (1987) 2 RCR(Rent) 208

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2), Order 26 Rule 8
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High Courts02 Jun 1987Dismissed

Vasdev Singh Vs Miss Parmin Kaur

Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 479 : (1988) 2 RCR(Criminal) 112

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 3Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 20(3)
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