High Courts21 May 1987
Raikot Co-operative Marketing-cum Processing Society Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 77 : (1988) 1 ILR (P&H) 424 : (1988) 94 PLR 19
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 28 of 48
High Courts20 May 1987Dismissed
Jagir Singh and Others Vs Ajmero and Others
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 475
Limitation Act, 1877 — Article 141
High Courts20 May 1987Allowed
Jagir Singh and others Vs Smt. Ajmero and others
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 475
High Courts20 May 1987
Tirlok Chand and Another Vs Raj Kumar
Punjab And Haryana At Chandigarh · AIR 1988 P&H 234 : (1987) 2 RCR(Rent) 570
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3A), 13(4)
High Courts20 May 1987
Rampat Vs Mandir Thakur Dwara at Suhra and ors.
Punjab And Haryana At Chandigarh · (1988) 2 ILR (P&H) 293 : (1987) PLJ 654 : (1988) 2 RRR 257
High Courts19 May 1987
Desa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 678 : (1987) 2 RCR(Criminal) 261 : (1989) 1 RCR(Criminal) 16
High Courts19 May 1987
Roshan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 497
High Courts15 May 1987Allowed
Smt. Dalip Kaur and Others Vs Harbans Singh
Punjab And Haryana At Chandigarh · AIR 1989 P&H 16 : (1988) 1 ILR (P&H) 415
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts15 May 1987
Jiwana Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 288 : (1988) PLJ 39 : (1988) 1 RRR 573
High Courts15 May 1987
Chhota Singh alias Harjit Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 651 : (1987) 2 CurLJ 390 : (1987) 2 RCR(Criminal) 244
High Courts15 May 1987
Nazir Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 243
High Courts15 May 1987
Ranbir Singh Vs Thapar Institute of Engineering and Technology, Patiala and Another
Punjab And Haryana At Chandigarh · AIR 1988 P&H 51 : (1988) 1 ILR (P&H) 418
University Grants Commission Act, 1956 — Section 3
High Courts14 May 1987
Devinder Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 308
High Courts14 May 1987
Oswal Oil And Soap Industries and Another Vs Customs, Excise and Gold Control Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (1987) 13 ECC 60 : (1987) 12 ECR 621 : (1987) 30 ELT 876
Central Excise Rules, 1944 — Rule 11, 12, 12A, 173BCentral Excises and Salt Act, 1944 — Section 11B, 11B(1), 11B(2), 11B(3), 11B(4)Constitution of India, 1950 — Article 226, 227, 265
High Courts13 May 1987
Jaswant Rai Jain Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 494
High Courts13 May 1987
Gram Panchayat Village Salem Shah Vs Sadhu Ram
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 521 : (1987) PLJ 414 : (1987) 2 PLR 136 : (1987) RRR 386
High Courts13 May 1987
Gura Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 305
High Courts12 May 1987
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) CriLJ 1606 : (1989) 1 RCR(Criminal) 441
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 34, 366, 376
High Courts12 May 1987
Surjit Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1988) CriLJ 533 : (1988) 2 RCR(Criminal) 594
Criminal Procedure Code, 1973 (CrPC) — Section 268
High Courts12 May 1987
Gram Panchayat, Sungarpur Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 237
Punjab Gram Panchayat Act, 1952 — Section 26, 26(3)