High Courts12 May 1987
Natha Singh and ors Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 391
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 29 of 48
High Courts12 May 1987
Sudha Rani Vs Mahesh Kumar Gupta .
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 780 : (1987) 2 RCR(Criminal) 354
High Courts12 May 1987
R.I. Chadha and Others Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1987) 63 CTR 228 : (1987) 168 ITR 591 : (1987) 33 TAXMAN 122
Criminal Procedure Code, 1973 (CrPC) — Section 245(2), 482Income Tax Act, 1961 — Section 245D, 245D(4), 245F, 245H, 276C
High Courts12 May 1987
Balbir Kaur Vs Dalip Singh
Punjab And Haryana At Chandigarh · (1987) CriLJ 1555 : (1987) 2 RCR(Criminal) 601
Criminal Procedure Code, 1973 (CrPC) — Section 198, 247, 249, 259, 427Penal Code, 1860 (IPC) — Section 109, 114, 34, 494
High Courts11 May 1987
Sumer Chand alias Sumer Nath Vs Sandhuran Rani and Another
Punjab And Haryana At Chandigarh · (1987) CriLJ 1396 : (1988) 1 ILR (P&H) 400 : (1987) 2 RCR(Criminal) 357 : (1988) 2 RCR(Criminal) 232
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 125, 397
High Courts11 May 1987
Ved Parkash . Vs Ramesh Chand and ors.
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 523 : (1987) PLJ 649 : (1987) 2 PLR 138 : (1988) 2 RRR 248
High Courts11 May 1987
Kundan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 453
High Courts11 May 1987
Jaswant Singh Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 353
High Courts08 May 1987Dismissed
Umed Singh and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1987) 05 P&H CK 0078
Penal Code, 1860 (IPC) — Section 302
High Courts08 May 1987
Des Raj and ors. Vs Sh.Daryao Singh
Punjab And Haryana At Chandigarh · (1987) PLJ 474 : (1987) RRR 452
High Courts08 May 1987
Sarabjit Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 184
High Courts07 May 1987Allowed
Mangal Singh Vs Phuman Singh
Punjab And Haryana At Chandigarh · (1987) 05 P&H CK 0081
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4(1), Order 41 Rule 23
High Courts07 May 1987
Rakesh Kumari Vs Punjab School Education Board
Punjab And Haryana At Chandigarh · AIR 1988 P&H 241 : (1988) 1 ILR (P&H) 394
Constitution of India, 1950 — Article 226Punjab School Education Board (Higher Secondary) Examination Regulation, 1982 — Regulation 14(1)
High Courts07 May 1987
Gurdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 756 : (1987) 2 RCR(Criminal) 218
High Courts06 May 1987Dismissed
Gulshan Kumar Vs Chander Bhan
Punjab And Haryana At Chandigarh · (1987) 05 P&H CK 0076
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts06 May 1987
Harji Ram and ors. Vs Mohar Singh and ors..
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 130 : (1987) PLJ 486 : (1987) RRR 407
High Courts06 May 1987
Surinder Kumar Verma Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 764 : (1987) 2 RCR(Criminal) 201
High Courts06 May 1987
Dharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 752 : (1987) 2 RCR(Criminal) 247
High Courts06 May 1987
Tikam Chand Jain Vs State Government of Haryana and Another
Punjab And Haryana At Chandigarh · (1987) 62 CompCas 601 : (1987) 67 STC 388
High Courts05 May 1987
Mastan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 772 : (1987) 2 RCR(Criminal) 205