High Courts23 Jul 1987
H.D. Bansal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1987) 07 P&H CK 0017
Arbitration Act, 1940 — Section 11, 12, 28, 3, 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 24 of 48
High Courts22 Jul 1987
Chhaju (Detenu) Vs State of Haryana and anr
Punjab And Haryana At Chandigarh · (1987) 07 P&H CK 0042
High Courts22 Jul 1987
Nand Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 467
High Courts22 Jul 1987
Jai Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 577 : (1987) 2 RCR(Criminal) 470
High Courts22 Jul 1987
State of Haryana through the Deputy Commissioner, Gurgaon and another Vs Murti Devta Mandir Parsoon Badkhal and another
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 408 : (1988) PLJ 162 : (1988) 1 RRR 82
High Courts22 Jul 1987Allowed
Swaran Kaur Vs New Pyar Bus Private Ltd. and Another
Punjab And Haryana At Chandigarh · (1987) 07 P&H CK 0016
Motor Vehicles Act, 1939 — Section 110A(3)
High Courts22 Jul 1987
Murti Shri Durga Bhawani (Hetuwali) Trust, (Regd.) Vs Harbhajan Singh
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 105 : (1988) 1 ILR (P&H) 105 : (1987) PLJ 555 : (1987) RRR 516
High Courts21 Jul 1987Dismissed
Municipal Corporation, Ludhiana Vs M/s Ram Parshad Kidar Nath
Punjab And Haryana At Chandigarh · (1987) 07 P&H CK 0075
High Courts21 Jul 1987
Balkar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 07 P&H CK 0040
High Courts21 Jul 1987
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 403
High Courts20 Jul 1987
Bant Singh Vs Dulley Cooperative Agricultural Service Society Ltd.
Punjab And Haryana At Chandigarh · (1987) 07 P&H CK 0054
High Courts17 Jul 1987
Inder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 340 : (1987) PLJ 614 : (1989) 1 RRR 288 : (1988) 1 RRR 250
High Courts17 Jul 1987
Ajit Singh Vs Birender Kaur
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 690
High Courts17 Jul 1987
Suresh Kumar Vs Saroj Bala
Punjab And Haryana At Chandigarh · AIR 1988 P&H 217
Hindu Marriage Act, 1955 — Section 27
High Courts16 Jul 1987Allowed
Robust Tyre and Rubber Company (P) Ltd. Vs State Bank of India and others
Punjab And Haryana At Chandigarh · (1987) 2 PLR 394
Specific Relief Act, 1963 — Section 1Transfer of Property Act, 1882 — Section 107
High Courts16 Jul 1987Allowed
Om Parkash Baldev Krishan Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1987) 07 P&H CK 0073
Arbitration Act, 1940 — Section 33, 34Constitution of India, 1950 — Article 299, 299(1)
High Courts16 Jul 1987
Gurmail Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 689
High Courts16 Jul 1987
Ram Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 681
High Courts16 Jul 1987Allowed
K.K. Sharma Vs Punjab State and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 7
Civil Procedure Code, 1908 (CPC) — Section 80(2)
High Courts15 Jul 1987
Punjab State Electricity Board Vs Jagdish Raj Sethi
Punjab And Haryana At Chandigarh · (1988) 2 ILR (P&H) 262 : (1987) PLJ 639 : (1988) 2 RRR 254