High Courts03 Aug 1987
Raizian (died) by her Legal Representatives Bharat Singh and ors. Vs Dhara and ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 291 : (1988) PLJ 36 : (1987) RRR 498
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 22 of 48
High Courts03 Aug 1987
Hazura Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 16
High Courts03 Aug 1987
Radhe Sham and ors.. Vs State of Haryana .
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 323
High Courts03 Aug 1987
R.T. Gupta Industries and Another Vs Kwality Spinner, Ludhiana and Another
Punjab And Haryana At Chandigarh · AIR 1988 P&H 224 : (1988) 1 ILR (P&H) 491 : (1988) 93 PLR 308
Civil Procedure Code, 1908 (CPC) — Section 100Government of India Act, 1915 — Section 107
High Courts31 Jul 1987
Tara Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1152 : (1988) 1 CurLJ 55 : (1987) 2 RCR(Criminal) 363
High Courts30 Jul 1987
The State of Punjab and Another Vs Shakuntla Devi and Others
Punjab And Haryana At Chandigarh · (1987) 2 ACC 434 : (1988) ACJ 6
High Courts30 Jul 1987
State of Punjab Vs Bohar Singh
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 401
High Courts30 Jul 1987
Balwinder Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 33 : (1988) 1 RCR(Criminal) 38
High Courts30 Jul 1987
Jagdeep Singh alias Jagdish Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 360
High Courts30 Jul 1987Allowed
Vijay Laxmi Shivajirao Jagtap and Others Vs Delhi Automobiles (P) Ltd. and Others
Punjab And Haryana At Chandigarh · (1987) 07 P&H CK 0004
High Courts30 Jul 1987Allowed
Isher Devi Vs Virsha Singh and Others
Punjab And Haryana At Chandigarh · (1988) ACJ 930
Penal Code, 1860 (IPC) — Section 304A
High Courts29 Jul 1987
Ram Singh Vs Jagdish Singh Tanwar
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 433
High Courts29 Jul 1987
Sunehra Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 436
High Courts29 Jul 1987
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1176 : (1987) 2 RCR(Criminal) 426 : (1988) 1 RCR(Criminal) 155
High Courts29 Jul 1987
Commissioner of Income Tax Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (1990) 183 ITR 438
Income Tax Act, 1961 — Section 147, 256
High Courts29 Jul 1987Dismissed
Parbhu Ram and Others Vs Nanak Chand and Another
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 122
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15
High Courts29 Jul 1987Dismissed
Usha Attri and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1988) ACJ 488
High Courts28 Jul 1987Dismissed
Jagdish Singh Vs Capt. Ranbir Singh Jolly and Others
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 458 : (1987) 2 RCR(Rent) 470
Delhi Rent Control Act, 1958 — Section 14(1)East Punjab Urban Rent Restriction Act, 1949 — Section 11, 13, 13A, 15(5), 18A(8)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)
High Courts28 Jul 1987
Randhir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 16
High Courts28 Jul 1987
Gurdial and ors. Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 699 : (1987) 2 RCR(Criminal) 702