High Courts13 Aug 1987Dismissed
Jamna Devi Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0024
Hindu Succession Act, 1956 — Section 8Motor Vehicles Act, 1988 — Section 110A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 20 of 48
High Courts13 Aug 1987
Des Raj Vs Madan Lal
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts12 Aug 1987
Jasmer Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) CriLJ 683 : (1987) 2 RCR(Criminal) 451
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114
High Courts12 Aug 1987
Durga Dass Aggarwal and Company Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 548 : (1988) 171 ITR 109
Income Tax Act, 1961 — Section 156, 246, 256, 271(1), 37
High Courts12 Aug 1987Allowed
Bhagat Ram Vs Bhagat Ram and Others
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0019
Succession Act, 1925 — Section 276
High Courts12 Aug 1987
Commissioner of Wealth-tax Vs Kishan Dev
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0013
Wealth Tax Act, 1957 — Section 18(1), 27(10)
High Courts11 Aug 1987
The Ballamgarh Co-operative Choe Reclamation Society, Ballamgarh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 228
Constitution of India, 1950 — Article 226, 227Forest Act, 1927 — Section 30(b), 38Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 2
High Courts11 Aug 1987
Jamna Dass Vs Mohan Lal and Another
Punjab And Haryana At Chandigarh · (1987) 2 ACC 392
High Courts11 Aug 1987Allowed
Brahm Vasudeva and Others Vs K.L. Bajaj, Assistant Collector, Central Excise Division
Punjab And Haryana At Chandigarh · (1988) 15 ECC 93 : (1988) 33 ELT 20 : (1987) 2 RCR(Criminal) 414
Central Excise Rules, 1944 — Rule 173C, 173G, 174, 226, 52ACentral Excises and Salt Act, 1944 — Section 6, 9
High Courts11 Aug 1987
State of Haryana Vs Hans Raj
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 598
High Courts11 Aug 1987
State of Haryana Vs Hari Ram
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 465 : (1987) 2 RCR(Criminal) 464
High Courts11 Aug 1987
Brij Mohan Vs State of Haryana and anr..
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 815 : (1987) 2 RCR(Criminal) 646
High Courts11 Aug 1987
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 435
High Courts11 Aug 1987
Satya Bhalla Vs Bishamber Dass Kohli
Punjab And Haryana At Chandigarh · AIR 1988 P&H 260 : (1987) 2 RCR(Rent) 490
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 2
High Courts11 Aug 1987
State Bank of India Vs Shri Avtar Singh
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0005
Contempt of Courts Act, 1971 — Section 11
High Courts10 Aug 1987
Harbans Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1988) 66 CTR 165 : (1988) 171 ITR 23 : (1988) 34 TAXMAN 495
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 52Income Tax Act, 1961 — Section 132, 245C, 245F, 245F(4), 271(1)
High Courts10 Aug 1987
Beegee Corporation Private Ltd. Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · AIR 1988 P&H 231 : (1988) 1 ILR (P&H) 506
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 34 Rule 6, 34State Financial Corporations Act, 1951 — Section 31 , 32
High Courts10 Aug 1987
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 449
High Courts10 Aug 1987
HARBANS SINGH Vs UNION OF INDIA AND OTHERS
Punjab And Haryana At Chandigarh · (1988) 66 CTR 165 : (1988) 171 ITR 23 : (1988) 34 TAXMAN 495
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 132, 143, 148, 271, 274Penal Code, 1860 (IPC) — Section 193, 245C, 245F, 276C
High Courts07 Aug 1987
Bakhtaur Singh Vs Union of India through its Secretary to Govt.of India, Ministry of Defence and ors.
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 102 : (1987) PLJ 590 : (1987) RRR 480