High Courts17 Sept 1987Allowed
Inder Singh and Another Vs Raghbir Chand and Another
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 140
East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 14 of 48
High Courts16 Sept 1987Dismissed
Bakhshish Singh Vs Ram Nath Verma (died)
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 139
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts16 Sept 1987Allowed
Surinder Kaur Vs Karnail Singh
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0071
Hindu Marriage Act, 1955 — Section 13
High Courts16 Sept 1987Dismissed
Kartar Singh Vs Ajaib Singh
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 65
East Punjab Urban Rent Restriction Act, 1949 — Section 15(3)
High Courts16 Sept 1987
Punjab Wakf Board, Ambala Cantt Vs Natha Singh
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 45 : (1988) PLJ 10 : (1988) 1 RRR 122
High Courts16 Sept 1987
Sansar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 700
High Courts16 Sept 1987
Suchnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 396
High Courts15 Sept 1987
Charanjit Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 29
High Courts15 Sept 1987Dismissed
Gurdip Kaur Vs Pritam Singh
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts14 Sept 1987Allowed
Gela Ram Vs Satpal Sharma
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 657
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4(3)
High Courts14 Sept 1987
P.R. Valayu Dhan and Others Vs R.P. Khosla
Punjab And Haryana At Chandigarh · (1988) 2 ACC 329 : (1989) ACJ 658
High Courts14 Sept 1987Allowed
Ajit Jain Vs State Bank of India and Others
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0074
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts14 Sept 1987
Har Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 174 : (1988) 1 RCR(Criminal) 149
High Courts14 Sept 1987
Joginder Singh alias Dili Dass and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0042
High Courts11 Sept 1987
Kartar Singh Vs Udham Singh Shani and Another
Punjab And Haryana At Chandigarh · (1988) ACJ 498
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7AMotor Vehicles Act, 1939 — Section 92A
High Courts11 Sept 1987Dismissed
Malerkotla Auto Udyog Vs Dy. Chief Controller of Imports and Exports
Punjab And Haryana At Chandigarh · (1988) 15 ECC 192 : (1988) 36 ELT 432 : (1988) 1 RCR(Criminal) 40
Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 482, 561AImports and Exports (Control) Act, 1947 — Section 6Penal Code, 1860 (IPC) — Section 120B
High Courts11 Sept 1987
New Krishi Sewak Co. Vs Partap Singh Thakraon and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 221 : (1988) 1 RCR(Rent) 221
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1, 1(1)Transfer of Property Act, 1882 — Section 106
High Courts10 Sept 1987
Frontier Eggs Store Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1988) 172 ITR 352
Income Tax Act, 1961 — Section 187
High Courts10 Sept 1987Allowed
Subhash Chander Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 26
Essential Commodities Act, 1955 — Section 7
High Courts10 Sept 1987
Ajit Masih and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 256