High Courts09 Nov 1987
Bant Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 337
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 7 of 48
High Courts09 Nov 1987
Ashok Kumar Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 104
High Courts09 Nov 1987
Balwinder Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 156 : (1988) 1 RCR(Criminal) 150
High Courts09 Nov 1987Dismissed
Karnail Singh Vs Kishan Singh and Others
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0030
Specific Relief Act, 1963 — Section 16(c)
High Courts09 Nov 1987
Ravel Singh Vs Union Territory
Punjab And Haryana At Chandigarh · (1989) CriLJ 437 : (1988) 93 PLR 369
Opium Act, 1878 — Section 9
High Courts09 Nov 1987Dismissed
Jiwan dass and Another Vs Chaman Lal
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0010
Hindu Succession Act, 1956 — Section 14(1)
High Courts06 Nov 1987
Sofia Dahiya Vs Maharishi Dayanand University and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 188
Constitution of India, 1950 — Article 226, 227
High Courts04 Nov 1987Allowed
Het Ram Vs Rajinder Parshad
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0086
High Courts03 Nov 1987Dismissed
Jai Bhagwan and Others Vs Hakim Sawan Ram
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0095
Hindu Succession Act, 1956 — Section 14(2)
High Courts03 Nov 1987
Sadhu Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 187 : (1988) 1 RCR(Criminal) 141 : (1988) 1 RCR(Criminal) 703
High Courts03 Nov 1987
Ariyapadi Kannikeswaran Balakrishnan Vs Bhartiya Cutler Hammer Ltd.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 299
High Courts03 Nov 1987
Banwari Lal Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 100
High Courts03 Nov 1987
Anil Kumar Vs Food Corporation. of India
Punjab And Haryana At Chandigarh · (1989) 1 LLJ 290
Constitution of India, 1950 — Article 226
High Courts03 Nov 1987
Punjab Wakf Board Vs Darb Singh (Deceased) Through his L.R.S.
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0001
Waqf Act, 1954 — Section 5
High Courts02 Nov 1987Allowed
Nathi Ram and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0094
Payment of Gratuity Act, 1972 — Section 1(3)(b)
High Courts02 Nov 1987Dismissed
Bhagwan Singh and Company Vs Central Bank of India, Kaithal
Punjab And Haryana At Chandigarh · AIR 1989 P&H 9 : (1988) 1 RCR(Rent) 202
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4(2)
High Courts02 Nov 1987
Pran Nath Vs Chief Judicial Magistrate and Others
Punjab And Haryana At Chandigarh · (1991) 192 ITR 70
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 204Income Tax Act, 1961 — Section 279
High Courts02 Nov 1987
Surjit Kaur and ors. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 185 : (1988) 1 RCR(Criminal) 169
High Courts02 Nov 1987
Govind Ram Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 158 : (1988) 1 RCR(Criminal) 148
High Courts02 Nov 1987
Vedsons (P) Limited and ors. Vs Chief Judicial Magistrate, Chandigarh and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 119