High Courts10 Dec 1987Allowed
Dharam Pal Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0047
Haryana Co-operative Societies Act, 1984 — Section 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 2 of 48
High Courts10 Dec 1987
Rakesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 507 : (1988) 2 RCR(Criminal) 582
High Courts10 Dec 1987
Lachhmi Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 613 : (1988) 1 CurLJ 295 : (1988) 1 RCR(Criminal) 220
High Courts10 Dec 1987
Manil Kumar Midha Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 646 : (1988) 1 RCR(Criminal) 209
High Courts10 Dec 1987
Subhash Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 421
High Courts10 Dec 1987
Bikramjit Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 203
High Courts09 Dec 1987Allowed
Bhanwar Lal and Others Vs Munshi Ram and Others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0054
Motor Vehicles Act, 1939 — Section 110D
High Courts09 Dec 1987Dismissed
Bakhtawar Singh and Another Vs Gurbachan Singh and Others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0049
High Courts09 Dec 1987Allowed
State of Punjab and Another Vs Manorma Aggarwal
Punjab And Haryana At Chandigarh · (1989) ACJ 366
High Courts09 Dec 1987
Darya Singh Vs Jita (deceased) through his L.Rs.anr.
Punjab And Haryana At Chandigarh · (1988) 2 ILR (P&H) 229 : (1988) PLJ 262 : (1988) 2 RRR 76
High Courts09 Dec 1987
Raghbir Singh and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0020
High Courts09 Dec 1987Dismissed
Jiwan Dass and Another Vs Chaman Lal
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0016
Hindu Succession Act, 1956 — Section 14(1)
High Courts09 Dec 1987
Dilawar Singh and anr. Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 620 : (1988) 1 CurLJ 300 : (1988) 1 RCR(Criminal) 221
High Courts08 Dec 1987Dismissed
Mohd. Rashid Vs Mohd. Hanif and Others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0048
High Courts08 Dec 1987Allowed
Balwant Singh Vs Chief Secretary to Government, Punjab, Chandigarh
Punjab And Haryana At Chandigarh · AIR 1989 P&H 25 : (1989) 2 RCR(Rent) 610 : (1990) 1 RCR(Rent) 384
Constitution of India, 1950 — Article 14Punjab Government Houses (General Pool) Allotment Rules, 1963 — Rule 18
High Courts08 Dec 1987Dismissed
Sunil Kumar Vs Smt. Jyoti alias Meena
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0014
Evidence Act, 1872 — Section 64Hindu Marriage Act, 1955 — Section 12(1), 13(1)
High Courts07 Dec 1987Dismissed
Chet Singh and others Vs Municipal Committee, Kharar and others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0055
Punjab Municipal Act, 1911 — Section 49
High Courts07 Dec 1987
State of Punjab Vs Nirmal Singh and ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 178 : (1988) PLJ 157 : (1988) 1 RRR 559
High Courts07 Dec 1987
Ranjit Singh alias Nidharak Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 499 : (1988) 1 RCR(Criminal) 381
High Courts07 Dec 1987
Haryana Apex Co-op. Bank Employees' Union Vs The Registrar, Co-op. Societies
Punjab And Haryana At Chandigarh · (1989) 2 LLJ 122
Constitution of India, 1950 — Article 226, 227