High Courts01 Feb 2024Disposed Of
Ghanshyam Dass Vs Dakshin Haryana Bijli Vitran Nigam And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0009
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2024
574 judgments · page 26 of 29
High Courts01 Feb 2024Disposed Of
Afsana And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0008
High Courts01 Feb 2024Disposed Of
Saloni And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0007
High Courts01 Feb 2024Disposed Of
Roma Rani And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0006
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 370(5)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 81
High Courts01 Feb 2024Allowed
Makhan Lal And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0005
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 341, 506
High Courts31 Jan 2024Disposed Of
Anju And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0070
High Courts31 Jan 2024Disposed Of
Akash Kocchhar And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0069
High Courts31 Jan 2024Disposed Of
Tamana And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0068
High Courts31 Jan 2024Disposed Of
Manpreet Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0067
Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts31 Jan 2024Disposed Of
Amandeep Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0066
High Courts31 Jan 2024Disposed Of
Birmati Vs Director General Urban Local Bodies And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0065
Constitution Of India, 1950 — Article 226, 227
High Courts30 Jan 2024Allowed
Mandeep Singh Dosanj Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0074
Indian Penal Code, 1860 — Section 34, 323, 341, 451, 506
High Courts30 Jan 2024Allowed
Gaurav Dua And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0073
Indian Penal Code, 1860 — Section 34, 323, 341, 451, 506
High Courts30 Jan 2024Disposed Of
Munfad And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0072
High Courts30 Jan 2024Disposed Of
Kiran Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0071
High Courts29 Jan 2024Allowed
Jagdish @ Disha Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0064
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 220(c), 27a, 29, 42, 50, 61, 85
High Courts29 Jan 2024Allowed
Gagandeep Singh @ Gagan Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0063
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 26, 37, 61, 85
High Courts29 Jan 2024Disposed Of
Paras Nagar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0048
High Courts29 Jan 2024Disposed Of
Mehak And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0047
High Courts29 Jan 2024Disposed Of
Pooja And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0046