High Courts09 Feb 2024Disposed Of
Vandana And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0029
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2024
574 judgments · page 23 of 29
High Courts09 Feb 2024Disposed Of
Jagroop Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0028
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(C)
High Courts09 Feb 2024Disposed Of
Kajal And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0027
High Courts08 Feb 2024Disposed Of
Seth Pal Vs Uttar Haryana Bijli Vitran Nigam And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0122
Constitution Of India, 1950 — Article 226, 227
High Courts08 Feb 2024Disposed Of
Pankaj Kaushik Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0121
Constitution Of India, 1950 — Article 226, 227
High Courts08 Feb 2024Disposed Of
Banarsi Dass Vs State Of Haryana Anda Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0120
Constitution Of India, 1950 — Article 226, 227
High Courts08 Feb 2024Dismissed
Akash Goyal Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0119
High Courts08 Feb 2024Disposed Of
Karambir Vs Uttar Haryana Bijli Vitran Nigam And Other
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0118
Constitution Of India, 1950 — Article 226, 227
High Courts08 Feb 2024Allowed
A.S.Sandhu Vs Union Of India And Another
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0026
Constitution Of India, 1950 — Article 226, 227Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Pension) Rules, 1972 — Rule 9
High Courts07 Feb 2024Allowed
Naresh Kumar Vs Federation Of Consumers Cooperative Wholesale Stores Limited
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0117
Constitution Of India, 1950 — Article 226, 227
High Courts07 Feb 2024Allowed
Pardeep Sethi And Others Vs Dakshin Haryana Bijli Vitran Nigam Ltd. And Another
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0115
Constitution Of India, 1950 — Article 226
High Courts07 Feb 2024Disposed Of
Balwant Singh And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0114
Constitution Of India, 1950 — Article 226, 227
High Courts07 Feb 2024Dismissed
Pooja Rani Vs Haryana State Industrial And Infrastructure Development Corporation Ltd. And Another
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0113
Constitution Of India, 1950 — Article 226
High Courts07 Feb 2024Disposed Of
Chahatdeep Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0015
High Courts07 Feb 2024Dismissed
Prem Chand And Another Vs Gurcharan Singh And Another
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0014
Code Of Criminal Procedure, 1973 — Section 407, 482Negotiable Instruments Act, 1881 — Section 138
High Courts07 Feb 2024Disposed Of
Amrik Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0013
High Courts07 Feb 2024Disposed Of
Suhavani And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0012
High Courts07 Feb 2024Disposed Of
Komal And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0011
High Courts06 Feb 2024Allowed
Bhupender Sharma Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0127
Constitution Of India, 1950 — Article 226, 227, 300A
High Courts06 Feb 2024Allowed
Anil Kumar Vs UHBVN And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0126
Constitution Of India, 1950 — Article 226, 227