High Courts14 Feb 2024Allowed
Ram Mehar Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0059
Indian Penal Code, 1860 — Section 406, 420
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2024
574 judgments · page 22 of 29
High Courts14 Feb 2024Dismissed
Narinder Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0058
Indian Penal Code, 1860 — Section 34, 323, 325, 324, 341, 506
High Courts14 Feb 2024Disposed Of
Poonam And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0057
High Courts14 Feb 2024Dismissed
Ram Niwas Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0056
High Courts13 Feb 2024Disposed Of
Jal Mohinder Singh Vs Rangi Ram
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0067
Code Of Criminal Procedure, 1973 — Section 311
High Courts13 Feb 2024Allowed
Chhotte Lal @ Chote Lal Yadav Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0066
High Courts13 Feb 2024Disposed Of
Ajaypreet Singh Bains Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0065
High Courts13 Feb 2024Disposed Of
Jaswant Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0063
High Courts13 Feb 2024Dismissed
Ravinder Kaur And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0062
Indian Penal Code, 1860 — Section 120B, 420
High Courts12 Feb 2024
Joginder Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0072
High Courts12 Feb 2024Dismissed
Samuel And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0071
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts12 Feb 2024Disposed Of
Balvinder Singh @ Binder Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0070
High Courts12 Feb 2024Disposed Of
Ankit And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0069
High Courts12 Feb 2024Allowed
Jaskaran Singh @ Jaskarasn Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0068
Indian Penal Code, 1860 — Section 411, 473Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c)
High Courts12 Feb 2024Disposed Of
Bhoop Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0035
Constitution Of India, 1950 — Article 226, 227
High Courts12 Feb 2024Allowed
M/S Channo Rice Mills And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0034
Constitution Of India, 1950 — Article 226, 227
High Courts12 Feb 2024Disposed Of
M/S Yamuna Filling Station Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0033
Constitution Of India, 1950 — Article 226Petroleum Rules, 2002 — Rule 144
High Courts12 Feb 2024Disposed Of
Gurlaljit Sharma Vs Union Of India And Another
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0032
Constitution Of India, 1950 — Article 226, 227
High Courts09 Feb 2024Allowed
Rahul Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0031
Indian Penal Code, 1860 — Section 34, 307Arms Act, 1959 — Section 25, 27, 54, 59
High Courts09 Feb 2024Disposed Of
Jyoti And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0030