High Courts20 Feb 2024Disposed Of
Harsimran Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0076
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2024
574 judgments · page 21 of 29
High Courts20 Feb 2024Disposed Of
M/S Bhagwati Rice And General Mills Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0075
High Courts20 Feb 2024Allowed
Sandeep Vashishth Vs Director General, ITBPF And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0074
Constitution Of India, 1950 — Article 226, 227
High Courts20 Feb 2024Dismissed
Gurdeep Singh Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0073
Constitution Of India, 1950 — Article 226, 227
High Courts19 Feb 2024Dismissed
Mandir Shri Satya Narayan Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0082
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)
High Courts19 Feb 2024Disposed Of
Bhola Singh And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0081
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 325, 341, 427Code Of Criminal Procedure, 1973 — Section 207, 313, 319, 428
High Courts19 Feb 2024Disposed Of
Additional Director Consolidation Of Holdings Punjab At Mohali And Anr
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0080
East Punjab Holdings (Consolidation And Prevention Of Fragmentation) Act, 1948 — Section 42Code Of Civil Procedure, 1908 — Section 10
High Courts19 Feb 2024Disposed Of
Hari Singh (Deceased) Through Lrs And Another Vs Joint Development Commissioner, Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0079
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)(5)(viii), 7, 7(2)
High Courts19 Feb 2024Dismissed
Kuldeep Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0078
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 325, 326,341, 427Code Of Criminal Procedure, 1973 — Section 207, 313, 319
High Courts16 Feb 2024Disposed Of
Kapil Dev Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0052
High Courts16 Feb 2024Disposed Of
Seema And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0051
High Courts16 Feb 2024Allowed
Rajender @ Jinda Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0049
High Courts16 Feb 2024Allowed
Sachin And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0048
Indian Penal Code, 1860 — Section 323, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts15 Feb 2024Disposed Of
Simran And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0055
High Courts15 Feb 2024Allowed
Sanjay Alias Kajaliya Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0054
Indian Penal Code, 1860 — Section 379A
High Courts15 Feb 2024Disposed Of
Sarbjeet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0053
High Courts15 Feb 2024Dismissed
Gautam Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0047
Indian Penal Code, 1860 — Section 148, 149, 342, 379, 427, 506
High Courts15 Feb 2024Allowed
Sanjeev Kumar @ Sanjeev Kumar Khanna Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0046
Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts14 Feb 2024Allowed
Madan Mohan And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0061
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 325, 341, 506
High Courts14 Feb 2024Disposed Of
Simran And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0060