High Courts06 Mar 2024Dismissed
Surender Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0033
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2024
574 judgments · page 19 of 29
High Courts06 Mar 2024Dismissed
Mahbub Ali Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0032
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 151
High Courts06 Mar 2024Disposed Of
Kuldeep Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0031
Constitution Of India, 1950 — Article 226, 227
High Courts06 Mar 2024Dismissed
Shaminder Kaur And Others Vs Secretary To State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0030
High Courts06 Mar 2024Disposed Of
Vishal Morwal Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0029
Constitution Of India, 1950 — Article 226, 227
High Courts05 Mar 2024Disposed Of
Jajwinder Singh Sahni Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0023
Indian Penal Code, 1860 — Section 120B, 420
High Courts05 Mar 2024Disposed Of
Kajal And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0022
High Courts05 Mar 2024Disposed Of
Madhu & Another Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0020
High Courts05 Mar 2024Disposed Of
Harpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0019
High Courts04 Mar 2024Disposed Of
Love Preet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0018
High Courts04 Mar 2024Disposed Of
Mandeep Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0017
High Courts04 Mar 2024Disposed Of
Shubham And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0016
High Courts04 Mar 2024Disposed Of
Brijesh Kapoor And Another Vs Chanan Ram
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0015
Code Of Criminal Procedure, 1973 — Section 311, 313
High Courts04 Mar 2024Allowed
Prem Singla Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0014
High Courts04 Mar 2024Allowed
Jagtar Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0013
Code Of Criminal Procedure, 1973 — Section 161
High Courts04 Mar 2024Disposed Of
Bharat Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0012
High Courts04 Mar 2024
Manoj Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0006
Constitution Of India, 1950 — Article 226, 227
High Courts01 Mar 2024Allowed
Naveen Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0011
High Courts01 Mar 2024Allowed
Angrej Singh @ Makku Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0010
High Courts01 Mar 2024Disposed Of
Jaskaran Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0009