High Courts14 Mar 2024Dismissed
Sanjay Kumar Mittal Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0066
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2024
574 judgments · page 18 of 29
High Courts14 Mar 2024Disposed Of
Annjal Voyou Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0050
Constitution Of India, 1950 — Article 226, 227
High Courts14 Mar 2024Allowed
Danvir Singh @ Danvir Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0049
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37, 61, 85
High Courts13 Mar 2024Disposed Of
Vivek Kaushal And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0073
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts13 Mar 2024Disposed Of
Phool Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0072
Constitution Of India, 1950 — Article 226, 227
High Courts13 Mar 2024Disposed Of
Jagat Singh Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0070
Constitution Of India, 1950 — Article 226, 227
High Courts13 Mar 2024Disposed Of
Ashok Kumar And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0069
Constitution Of India, 1950 — Article 226, 227
High Courts12 Mar 2024Partly Allowed
Gobind Ram Verma And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0076
Punjab Civil Services Rules Volume II, — Rule 9.14 (c)Indian Penal Code, 1860 — Section 120(B), 406, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 7, 12, 13(1), 13(2)
High Courts12 Mar 2024Dismissed
Sunita Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0075
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Section 151
High Courts12 Mar 2024Disposed Of
Abdul Majid Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0074
Constitution Of India, 1950 — Article 226, 227
High Courts12 Mar 2024Disposed Of
Sandeep Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0039
Constitution Of India, 1950 — Article 226, 227
High Courts12 Mar 2024Disposed Of
Harikesh Vs Lovely Professional University And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0038
Constitution Of India, 1950 — Article 226
High Courts12 Mar 2024Disposed Of
Jumma @ Amin Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0037
High Courts12 Mar 2024Disposed Of
Manpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0036
High Courts11 Mar 2024Disposed Of
Rakesh Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0056
Constitution Of India, 1950 — Article 226Prevention Of Corruption Act, 1988 — Section 7
High Courts11 Mar 2024Disposed Of
Mahender Singh Chawla Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0054
Constitution Of India, 1950 — Article 226, 227Right To Information Act, 2005 — Section 19(8), 20, 20(1)
High Courts11 Mar 2024Disposed Of
Gurpal Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0043
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 406, 498ACode Of Criminal Procedure, 1973 — Section 173
High Courts11 Mar 2024Disposed Of
Rakesh Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0042
Constitution Of India, 1950 — Article 226Prevention Of Corruption Act, 1988 — Section 7
High Courts07 Mar 2024Dismissed
Surender Singh Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0027
High Courts07 Mar 2024Disposed Of
Rozi And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0026