High Courts02 Apr 2024Dismissed
Kirandeep Kaur And Others Vs Punjab Nurses Registration Council (PNRC) And Another
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0007
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2024
574 judgments · page 16 of 29
High Courts02 Apr 2024Disposed Of
Darshan Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0006
Constitution Of India, 1950 — Article 226, 227
High Courts02 Apr 2024Disposed Of
Jaswinder Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0005
Constitution Of India, 1950 — Article 226, 227
High Courts02 Apr 2024Disposed Of
Subhdeep Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0004
Constitution Of India, 1950 — Article 226, 227
High Courts02 Apr 2024Disposed Of
Balkar Singh Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0003
Constitution Of India, 1950 — Article 226, 227
High Courts02 Apr 2024Disposed Of
Mohd. Shadab Alam And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0002
Constitution Of India, 1950 — Article 226, 227
High Courts01 Apr 2024Dismissed
Mahbub Ali Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0013
Constitution Of India, 1950 — Article 226, 227Prevention Of Corruption Act, 1988 — Section 7, 7(A), 13(2)
High Courts01 Apr 2024Partly Allowed
Chuhru Ram Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0012
Constitution Of India, 1950 — Article 226, 227
High Courts01 Apr 2024Partly Allowed
Kulwant Singh Vs Minister Incharge, Department Of Water Resources-Cum-Appellate Authority And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0011
Constitution Of India, 1950 — Article 226, 227Punjab Civil Services (Punishment And Appeal) Rules, 1970 — Rule 8, 9, 15
High Courts01 Apr 2024Dismissed
R.K. Goel, Chief Engineer (Retd.) Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0010
Constitution Of India, 1950 — Article 226, 227Punjab Civil Services (Punishment And Appeal) Rules, 1971 — Rule 21
High Courts01 Apr 2024Disposed Of
Suman Devi Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0009
Constitution Of India, 1950 — Article 226
High Courts01 Apr 2024Dismissed
Chandeshwar Rai Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0008
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Section 151Prevention Of Corruption Act, 1988 — Section 7, 10
High Courts22 Mar 2024Disposed Of
Inderjit Singh @ Inderjeet Singh @ Jeet Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0096
High Courts22 Mar 2024Disposed Of
Nisha Rani And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0095
High Courts22 Mar 2024Disposed Of
Vishal Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0094
High Courts22 Mar 2024Allowed
Rashid Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0093
High Courts22 Mar 2024Dismissed
Sukhmandeep Singh Vs State Of Punjab & Another
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0092
Indian Penal Code, 1860 — Section 148, 149, 323, 325, 341, 342Code Of Criminal Procedure, 1973 — Section 82
High Courts22 Mar 2024Disposed Of
Jaspreet Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0091
High Courts22 Mar 2024Disposed Of
Roshni And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0090
High Courts22 Mar 2024Disposed Of
Monika Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0089