High Courts22 Mar 2024Disposed Of
Tarun Kumar Mehta Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0088
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2024
574 judgments · page 17 of 29
High Courts22 Mar 2024Disposed Of
Kaptan Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0087
Indian Penal Code, 1860 — Section 153Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3
High Courts21 Mar 2024Disposed Of
Beant Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0083
High Courts21 Mar 2024Disposed Of
Sukhbir Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0082
High Courts21 Mar 2024Disposed Of
Satnam Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0081
High Courts21 Mar 2024Disposed Of
Lakhwinder Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0080
High Courts21 Mar 2024Disposed Of
Sonam And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0079
High Courts21 Mar 2024Disposed Of
Udita Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0078
High Courts21 Mar 2024Disposed Of
Arshdeep Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0077
High Courts20 Mar 2024Dismissed
Varinder Kumar Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0086
Indian Penal Code, 1860 — Section 120B, 420Punjab Prevention Of Human Smuggling Act, 2012 — Section 13
High Courts20 Mar 2024Disposed Of
Balwinder Kaur & Another Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0085
High Courts20 Mar 2024Disposed Of
Prachi And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0084
High Courts15 Mar 2024
Vikram And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0063
Constitution Of India, 1950 — Article 226, 227
High Courts15 Mar 2024Disposed Of
Jaskaran Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0062
Constitution Of India, 1950 — Article 226
High Courts15 Mar 2024Disposed Of
Lucky Gupta Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0048
High Courts15 Mar 2024Disposed Of
Ramesh Kumar & Another Vs State Bank Of India & Another
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0047
High Courts15 Mar 2024Disposed Of
Aarzoo Prajapati And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0046
High Courts15 Mar 2024Disposed Of
Gurmail Singh Vs Gurdev Singh Chera
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0045
High Courts15 Mar 2024
Jaginder Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0044
Indian Penal Code, 1860 — Section 279, 304ACode Of Criminal Procedure, 1973 — Section 156(3)
High Courts14 Mar 2024Disposed Of
Sunil Kumar Grover Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 03 P&H CK 0068
Constitution Of India, 1950 — Article 226, 227