High Courts09 Apr 2024Allowed
Jasbir Singh @ Sameer Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0039
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2024
574 judgments · page 15 of 29
High Courts09 Apr 2024Allowed
Sham Lal Vs Union Of India
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0038
High Courts09 Apr 2024Dismissed
Ramanpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0037
High Courts08 Apr 2024Disposed Of
Ankit Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0046
High Courts08 Apr 2024Dismissed
Jatinder Singh @ Babu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0045
High Courts08 Apr 2024Disposed Of
Rani And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0044
High Courts08 Apr 2024Disposed Of
Devender Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0043
High Courts08 Apr 2024Disposed Of
Mukesh Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0042
High Courts05 Apr 2024Disposed Of
Maffan And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0026
High Courts05 Apr 2024Disposed Of
Shiwani And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0024
High Courts05 Apr 2024Disposed Of
Gurwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0023
Indian Penal Code, 1860 — Section 34, 295A, 341
High Courts05 Apr 2024Disposed Of
Sandeep Kumar Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0022
Constitution Of India, 1950 — Article 226
High Courts04 Apr 2024Dismissed
Amandeep Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0016
Constitution Of India, 1950 — Article 226, 227
High Courts04 Apr 2024Disposed Of
Rohit Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0015
Constitution Of India, 1950 — Article 226, 227
High Courts04 Apr 2024Disposed Of
Vijay Inder Singla Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0014
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 188, 269, 370
High Courts03 Apr 2024Dismissed
Bakshish Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0031
Indian Penal Code, 1860 — Section 120B, 420
High Courts03 Apr 2024Allowed
Arjun Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0030
High Courts03 Apr 2024Dismissed
Hardeep Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0029
Indian Penal Code, 1860 — Section 148, 149, 323, 325, 452
High Courts03 Apr 2024Dismissed
Kulwinder Singh @ Kindu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0028
High Courts03 Apr 2024Disposed Of
Kajal & Another Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0027