High Courts18 Apr 2024Disposed Of
Simranjeet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0059
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2024
574 judgments · page 14 of 29
High Courts18 Apr 2024Disposed Of
Tanisha And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0058
High Courts16 Apr 2024
Ranvit Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0057
Constitution Of India, 1950 — Article 226, 227
High Courts16 Apr 2024Disposed Of
Avtar Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0056
Constitution Of India, 1950 — Article 226, 227
High Courts15 Apr 2024Allowed
Gagandeep Singh @ Bablu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0055
Indian Penal Code, 1860 — Section 34, 379B
High Courts15 Apr 2024Disposed Of
Charanjit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0054
Indian Penal Code, 1860 — Section 447, 504, 506, 511
High Courts15 Apr 2024Disposed Of
Darshan Singh Vs State Of Punjab & Another
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0053
Indian Penal Code, 1860 — Section 279, 304A, 337, 427
High Courts15 Apr 2024Disposed Of
Sukhraj Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0052
Indian Penal Code, 1860 — Section 379, 411, 419
High Courts15 Apr 2024
Gagandeep Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0051
Indian Penal Code, 1860 — Section 279, 304A, 427
High Courts15 Apr 2024Disposed Of
Jagdeep Toor Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0050
Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts15 Apr 2024Disposed Of
Jaswant Kumar @ Mani Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0049
High Courts15 Apr 2024Disposed Of
Ishwar Singh Malik And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0048
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts15 Apr 2024Allowed
Kulwinder Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0047
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Apr 2024Disposed Of
Kajal And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0036
High Courts10 Apr 2024Disposed Of
Swati & Another Vs State Of Haryana & Other
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0035
High Courts10 Apr 2024Allowed
Parkash Parjapat Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0034
High Courts10 Apr 2024Dismissed
Atma Singh Vs Sandeep Singh And Another
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0033
Negotiable Instruments Act, 1881 — Section 138, 142
High Courts10 Apr 2024Dismissed
Kamal Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0032
Indian Penal Code, 1860 — Section 147, 148, 149, 212, 285, 307, 323, 427, 506Arms Act, 1959 — Section 25(1B)(a)Code Of Criminal Procedure, 1973 — Section 161
High Courts09 Apr 2024Disposed Of
Suraj Vs State Of Union Terriotory Chandigarh And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0041
High Courts09 Apr 2024Disposed Of
Manisha Gorai And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0040