High Courts02 May 2024Allowed
Lovepreet Singh Alias Labhu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0004
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37, 61, 85
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2024
574 judgments · page 12 of 29
High Courts02 May 2024Allowed
Gagandeep Singh @ Gora Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0003
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 21C, 29
High Courts02 May 2024Allowed
Sumit Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0002
Indian Penal Code, 1860 — Section 147, 149, 323, 325, 506
High Courts02 May 2024Allowed
Mohsin Ansari Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0001
Prisons Act, 1894 — Section 52AIndian Penal Code, 1860 — Section 370Information Technology Act, 2000 — Section 67
High Courts01 May 2024Allowed
Sahib Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 3128
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 120(B), 201, 380, 420, 419, 420, 467, 468, 451, 506
High Courts01 May 2024Disposed Of
Sarabjit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0014
Indian Penal Code, 1860 — Section 34, 323, 325, 326Code Of Criminal Procedure, 1973 — Section 438, 438(2), 439(2)Evidence Act, 1872 — Section 27
High Courts01 May 2024Disposed Of
Jaskaran Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0013
Code Of Criminal Procedure, 1973 — Section 438(2), 439(2)Evidence Act, 1872 — Section 27
High Courts01 May 2024Disposed Of
Pritam Singh @ Cheema Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0012
Code Of Criminal Procedure, 1973 — Section 438(2), 439(2)Evidence Act, 1872 — Section 27
High Courts01 May 2024Disposed Of
Jagpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0011
Code Of Criminal Procedure, 1973 — Section 438(2), 439(2)Evidence Act, 1872 — Section 27
High Courts01 May 2024Disposed Of
Sandeep Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0010
Indian Penal Code, 1860 — Section 34, 323, 325, 326Code Of Criminal Procedure, 1973 — Section 438, 438(2), 439(2)Evidence Act, 1872 — Section 27
High Courts26 Apr 2024Disposed Of
Khushpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0093
High Courts26 Apr 2024Dismissed
Roshan Lal And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0089
Prevention Of Corruption Act, 1988 — Section 7Indian Penal Code, 1860 — Section 120B, 201, 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 161, 173
High Courts26 Apr 2024Disposed Of
Daljit Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0088
Constitution Of India, 1950 — Article 226, 227
High Courts26 Apr 2024Disposed Of
Ramtej Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0087
Constitution Of India, 1950 — Article 226, 227
High Courts26 Apr 2024Disposed Of
Gurcharan Singh And Another Vs Punjab State Information Commission And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0086
Constitution Of India, 1950 — Article 226, 227
High Courts25 Apr 2024Disposed Of
Sanjeev Kumar Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0094
High Courts25 Apr 2024Disposed Of
Janak Raj Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0090
Constitution Of India, 1950 — Article 226
High Courts23 Apr 2024Disposed Of
Charnpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0084
High Courts23 Apr 2024
Navneet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0083
High Courts23 Apr 2024Disposed Of
Navjot Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 04 P&H CK 0076