High Courts20 May 2024Disposed Of
Sudeep Dahiya Vs Deputy Commissioner-Cum-Appellate Tribunal And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0050
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2024
574 judgments · page 10 of 29
High Courts17 May 2024Disposed Of
Lakhwinder Singh Alias Lucky And Ors Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 3137
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 452, 354, 323, 324, 341, 506, 34, 201
High Courts17 May 2024Dismissed
Dilpreet Singh Vs Institute Of Banking Personnel Selection
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0027
Constitution Of India, 1950 — Article 226, 227
High Courts17 May 2024Disposed Of
Priyanka Sood Vs Union Of India And Another
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0026
Constitution Of India, 1950 — Article 226, 227
High Courts17 May 2024Disposed Of
Santosh And Another Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0025
Constitution Of India, 1950 — Article 226, 227
High Courts17 May 2024Disposed Of
Sania And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0024
Constitution Of India, 1950 — Article 226, 227
High Courts16 May 2024Disposed Of
Juber Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 3136
Code of Criminal Procedure, 1973 - Section 173, 164, 439Indian Penal Code, 1860 - Section 323, 328, 362(A), 376, 506Protection of Children from Sexual Offences Act, 2012 - Section 4, 6
High Courts16 May 2024Disposed Of
Baljit Singh Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0031
Constitution Of India, 1950 — Article 226, 227
High Courts16 May 2024Disposed Of
Pushap Prabhakar And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0029
Constitution Of India, 1950 — Article 226, 227
High Courts16 May 2024Disposed Of
Balbir Singh Vs State Of Pb. And Ors
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0028
Constitution Of India, 1950 — Article 226, 227
High Courts15 May 2024Disposed Of
Pooja Rani Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0039
Constitution Of India, 1950 — Article 226
High Courts15 May 2024Disposed Of
Paramjit Kaur Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0038
Constitution Of India, 1950 — Article 226, 227
High Courts15 May 2024Dismissed
Shamsher Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0037
Constitution Of India, 1950 — Article 226, 227
High Courts15 May 2024Disposed Of
Baldev Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0036
Constitution Of India, 1950 — Article 226, 227
High Courts15 May 2024Disposed Of
Balwinder Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0035
Constitution Of India, 1950 — Article 14, 16, 226, 227, 309Punjab Police Rules, 1934 — Rule 12.43
High Courts15 May 2024Dismissed
Jaswinder Singh Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0034
Constitution Of India, 1950 — Article 226, 227
High Courts14 May 2024Disposed Of
P.K.Sharma Vs Oriental Bank Of Commerce And Ors
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0043
Constitution Of India, 1950 — Article 226, 227
High Courts14 May 2024Disposed Of
R.K.Kapoor Vs State Bank Of India And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0042
Constitution Of India, 1950 — Article 226, 227
High Courts14 May 2024Disposed Of
Abhishek Sharma Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0041
Constitution Of India, 1950 — Article 226, 227
High Courts14 May 2024Disposed Of
Dhirender Kaur Mann Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0040
Constitution Of India, 1950 — Article 226, 227