High Courts23 May 2024Disposed Of
Janak Raj Vs Regional Transport Authority Ferozepur Through Its Secretary
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0101
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2024
574 judgments · page 9 of 29
High Courts23 May 2024
Gurdit Singh Vs Central Board Of Secondary Education And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0100
Constitution Of India, 1950 — Article 226, 227
High Courts22 May 2024Dismissed
Sneha and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 3140
Indian Penal Code, 1860 - Section 345
High Courts22 May 2024Disposed Of
Harbans Lal And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0086
High Courts22 May 2024Disposed Of
Mohinder Singh Vs Uttar Haryana Bijli Vitran Nigam And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0085
Constitution Of India, 1950 — Article 226, 227
High Courts22 May 2024Allowed
Ram Niwas Meena Vs Union Of India
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0084
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29, 37, 60
High Courts22 May 2024Disposed Of
Niwas Vs HVPNL And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0083
High Courts22 May 2024Disposed Of
Kamlesh Vs Haryana Vidyut Prasaran Nigam Ltd And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0082
Constitution Of India, 1950 — Article 226, 227
High Courts22 May 2024Disposed Of
Harpal Singh Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0081
Constitution Of India, 1950 — Article 226, 227
High Courts21 May 2024Dismissed
R.N. Aggarwal Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 3139
Land Acquisition Act, 1894 - Section 4, 6, 11
High Courts21 May 2024Dismissed
Jaiharbhag Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0089
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326, 427, 452, 506
High Courts21 May 2024Disposed Of
Jaskarandeep Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0088
Constitution Of India, 1950 — Article 226, 227
High Courts21 May 2024Disposed Of
Harkesh Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0049
High Courts20 May 2024Dismissed
Gurbakshish Singh @ GD Vs State of Punjab
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 3138
Code of Criminal Procedure, 1973 - Section 438Indian Penal Code, 1860 - Section 420, 467, 468, 471
High Courts20 May 2024Disposed Of
Suresh Chand Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0057
Constitution Of India, 1950 — Article 226, 227
High Courts20 May 2024Disposed Of
Madan Lal Vs State Of UT Chandigarh And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0056
Constitution Of India, 1950 — Article 226, 227
High Courts20 May 2024Dismissed
Jagbir Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0054
Constitution Of India, 1950 — Article 226, 227
High Courts20 May 2024
Master Aditya Beniwal Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0053
Constitution Of India, 1950 — Article 226, 227
High Courts20 May 2024Dismissed
Sudhir Kumar And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0052
Constitution Of India, 1950 — Article 226, 227Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 16
High Courts20 May 2024
Manjit Singh Sahi Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0051
Constitution Of India, 1950 — Article 226