High Courts27 May 2024Dismissed
Ravinder Kumar Vs India Oil Corporation Limited And Another
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0099
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2024
574 judgments · page 8 of 29
High Courts27 May 2024Disposed Of
Balbir Singh Vs State Of Punjab & Ors
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0098
Prevention Of Corruption Act, 1988 — Section 7, 13(2)
High Courts27 May 2024Disposed Of
Prince Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0097
Constitution Of India, 1950 — Article 226, 227
High Courts27 May 2024Disposed Of
Rakesh Singh Gusain Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0096
Constitution Of India, 1950 — Article 226, 227
High Courts27 May 2024Disposed Of
Simranjeet Kaur Vs Union Of India And Other
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0095
Constitution Of India, 1950 — Article 226
High Courts27 May 2024Disposed Of
Sukhbeg Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0094
Constitution Of India, 1950 — Article 226, 227
High Courts27 May 2024Disposed Of
Sukhjinder Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0093
Constitution Of India, 1950 — Article 226, 227
High Courts27 May 2024Disposed Of
Hukum Singh Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0092
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 149, 323, 325Code Of Criminal Procedure, 1973 — Section 173
High Courts27 May 2024Disposed Of
Simran And Others Vs Baba Farid University And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0091
Constitution Of India, 1950 — Article 226, 227
High Courts24 May 2024Allowed
Satinder Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 3143
Code of Criminal Procedure, 1973 - Section 438, 438(2)Indian Penal Code, 1860 - Section 120(B), 315, 406, 498(A)
High Courts24 May 2024Disposed Of
Hari Mohan Sharma Vs Haryana Welfare Society For Hearing And Speech Handicapped And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0109
Constitution Of India, 1950 — Article 226, 227
High Courts24 May 2024Disposed Of
Jagdish Kumar And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0108
Constitution Of India, 1950 — Article 226, 227
High Courts23 May 2024Allowed
Gorav Kumar And Other Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 3142
Indian Penal Code, 1860 - Section 323, 325, 341, 506, 148, 149
High Courts23 May 2024Dismissed
Nirmal Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 3141
Code of Criminal Procedure, 1973 - Section 438, 438(2)Indian Penal Code, 1860 - Section 120(B), 177, 199, 200, 420
High Courts23 May 2024Disposed Of
Gurmukh Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0107
Constitution Of India, 1950 — Article 226, 227
High Courts23 May 2024Dismissed
Gurdeep Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0106
Constitution Of India, 1950 — Article 226, 227
High Courts23 May 2024Disposed Of
Jiyanshi Gupta Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0105
Constitution Of India, 1950 — Article 226
High Courts23 May 2024Disposed Of
Iqbaljit Singh And Another Vs State Transport Commissioner, Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0104
Constitution Of India, 1950 — Article 226, 227
High Courts23 May 2024Disposed Of
M/S Bal Majitha Transport 107 Vs Regional Transport Authority Jalandhar Through Its Secretary
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0103
Constitution Of India, 1950 — Article 226, 227
High Courts23 May 2024Disposed Of
Sunil Vs Indira Gandhi National Open University And Another
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0102
Constitution Of India, 1950 — Article 226