High Courts26 Jun 2024Disposed Of
Komalpreet Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2024) 06 P&H CK 1572
Constitution Of India, 1950 - Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2024
574 judgments · page 6 of 29
High Courts24 Jun 2024Disposed Of
Rajvinder Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2024) 06 P&H CK 1573
Constitution Of India, 1950 - Article 226, 21
High Courts19 Jun 2024Disposed Of
Jashan Kaur Through Jagdeep Singh And Anr Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 06 P&H CK 1571
High Courts18 Jun 2024Disposed Of
Dimpal and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2024) 06 P&H CK 1570
Constitution Of India, 1950 - Article 226, 227
High Courts14 Jun 2024Disposed Of
Neha Yadav And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 06 P&H CK 1569
Constitution Of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 482
High Courts13 Jun 2024Disposed Of
Geeta And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 06 P&H CK 1568
Constitution Of India, 1950 - Article 226
High Courts12 Jun 2024Disposed Of
Tanupreet Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2024) 06 P&H CK 1567
Constitution Of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 482
High Courts11 Jun 2024Disposed Of
Komal Devi And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 06 P&H CK 1566
Constitution Of India, 1950 - Article 226
High Courts07 Jun 2024Disposed Of
Sakattar Singh Vs Manjit Singh and Others
Punjab And Haryana At Chandigarh · (2024) 06 P&H CK 1565
Constitution Of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section Order 9 Rule 13
High Courts06 Jun 2024Disposed Of
Sunita Rani and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2024) 06 P&H CK 1564
Constitution Of India, 1950 - Article 226, 227
High Courts05 Jun 2024Disposed Of
Mohini And Anr Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2024) 06 P&H CK 1563
Constitution Of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 164
High Courts03 Jun 2024Disposed Of
Harpreet Kaur And Anr Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 06 P&H CK 1562
Constitution Of India, 1950 - Article 226, 21
High Courts31 May 2024Dismissed
Varinder Singh Vs Udesh Kumar
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 3146
High Courts31 May 2024Disposed Of
Kirna And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0116
Constitution Of India, 1950 — Article 226, 227
High Courts31 May 2024Dismissed
Sushil Kumar And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0115
Constitution Of India, 1950 — Article 226, 227
High Courts31 May 2024Allowed
Kamikar Singh Deol Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0114
Constitution Of India, 1950 — Article 226Punjab Civil Service Rules, Volume II — Rule 2.2(b), 8.21(aa), 9.14(c)Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts31 May 2024Disposed Of
Kulwinder Singh Vs Central Board Of Secondary Education And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0113
Constitution Of India, 1950 — Article 226, 227
High Courts31 May 2024Disposed Of
Ram Mehar Singh Vs Sarva Haryana Gramin Bank And Another
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0112
Constitution Of India, 1950 — Article 226, 227
High Courts31 May 2024Disposed Of
Gurpreet Singh Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0080
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 120B, 148, 149, 302, 307, 308, 323, 325
High Courts31 May 2024Disposed Of
Reliance Bp Mobility Limited Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0079
Constitution Of India, 1950 — Article 226Petroleum Rules, 2002 — Rule 144